COURT ARCHIVE

National Green Tribunal judgments

2,083 judgments · page 105 of 105

Tribunals and Commissions19 Sept 2011Allowed

M/s Nagarjuna Construction Company Ltd And Ors Vs T. Mohan Rao And Ors

National Green Tribunal · (2011) 09 NGT CK 0001

National Environment Appellate Authority Act, 1997 — Section 11(1)National Environment Tribunal Act, 1999 — Section 19(4)(f)Code Of Civil Procedure, 1908 — Order 47 Rule 1

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Tribunals and Commissions12 Sept 2011Disposed Off

Sarpanch Vs M/s Infrastructure Logistics Pvt. Ltd And Others Grampanchayat Tiroda

National Green Tribunal · (2011) 09 NGT CK 0003

National Green Tribunal Act, 2010 — Section 16, 18(1), 20Forest Conservation Act, 1980 — Section 2

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Tribunals and Commissions25 May 2011Dismissed

Sarpanch, Grampanchyat Trioda Vs Ministry of Environment & Forests And Others

National Green Tribunal · (2011) 05 NGT CK 0001

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