COURT ARCHIVE

National Green Tribunal judgments

2,083 judgments · page 103 of 105

Tribunals and Commissions13 Jul 2012Dismissed

Verinder Singh and Vikram Singh, HUF Vs Land Acquisition Collector-cum-DRO

National Green Tribunal · (2012) 07 NGT CK 0001

National Green Tribunal Act, 2010 — Section 14, 15, 18Land Acquisition Act, 1894 — Section 4, 6, 9(1), 18Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17

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Tribunals and Commissions31 May 2012Dismissed

Ramesh Agrawal Vs Member Secretary And Others

National Green Tribunal · (2012) 05 NGT CK 0003

National Green Tribunal Act, 2010 — Section 38(5)National Environment Appellate Authority Act, 1997 — Section 11Water (Prevention And Control Of Pollution) Act, 1974 — Section 44, 47

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Tribunals and Commissions30 May 2012Disposed Off

Ossie Fernandes And Others Vs Ministry Of Environment & Forests Others

National Green Tribunal · (2012) 05 NGT CK 0001

National Green Tribunal Act, 2010 — Section 20

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Tribunals and Commissions24 May 2012Allowed

Dyaneshwar Vishnu Shedge Vs Union of India And Ors

National Green Tribunal · (2012) 05 NGT CK 0006

National Green Tribunal Act, 2010 — Section 16Constitution Of India, 1950 — Article 21, 48A, 51A(g)

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Tribunals and Commissions24 May 2012Dismissed

Janahit Seva Samit Vs Union Of India And Others

National Green Tribunal · (2012) 05 NGT CK 0002

National Green Tribunal Act, 2010 — Section 14, 16, 16(h)Limitation Act, 1963 — Section 5

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Tribunals and Commissions23 May 2012Partly Allowed

T. Mohana Rao Vs Director, Ministry of Environment & Forests And Ors

National Green Tribunal · (2012) 05 NGT CK 0007

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Tribunals and Commissions20 May 2012Partly Allowed

T. Murugandam And Others Vs Ministry Of Environment And Forests And Others

National Green Tribunal · (2012) 05 NGT CK 0004

National Environment Appellate Authority Act, 1997 — Section 11, 11(1)National Green Tribunal Act, 2010 — Section 16(h)

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Tribunals and Commissions10 May 2012Disposed off

Husain Saleh Mahmad Usman Bhai Kara Vs M/s. OPG Power Gujarat Private Limited And Ors

National Green Tribunal · (2012) 05 NGT CK 0005

National Green Tribunal Act, 2010 — Section 14, 26

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Tribunals and Commissions01 May 2012Allowed

Nirma Limited Vs Ministry of Environment & Forests And Ors

National Green Tribunal · (2012) 05 NGT CK 0008

Environment (Protection) Act, 1986 — Section 5National Green Tribunal Act, 2010 — Section 16Bombay Provincial Municipal Corporation Act, 1949 — Section 406(2)(e)

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Tribunals and Commissions30 Apr 2012Dismissed

Consumer Federation Tamil Nadu (Regd.) Vs Union Of India And Ors

National Green Tribunal · (2012) 04 NGT CK 0006

National Green Tribunal Act, 2010 — Section 12, 16Limitation Act, 1963 — Section 5Constitution Of India, 1950 — Article 34, 226, 227

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Tribunals and Commissions26 Apr 2012Dismissed

Mehnatkash Mazdoor Kishan Ekta Sangathan And Ors Vs Union Of India And Ors

National Green Tribunal · (2012) 04 NGT CK 0005

National Green Tribunal Act, 2010 — Section 14, 16

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Tribunals and Commissions26 Apr 2012Dismissed

Thervoy Gramam Munnetra Nala Sangam Vs Union Of India, Through The Secretary

National Green Tribunal · (2012) 04 NGT CK 0001

National Environment Appellate Authority Act, 1997 — Section 11General Clauses Act, 1897 — Section 6, 6(c), 6(d), 6(e)National Green Tribunal Act, 2010 — Section 16, 18, 18(1), 38(2), 38(5), 38(8)

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Tribunals and Commissions20 Apr 2012Disposed off

Mayur Karsanbhai Parmar And Ors Vs Union of India And Ors

National Green Tribunal · (2012) 04 NGT CK 0004

National Green Tribunal Act, 2010 — Section 2(m), 14, 16, 16(h), 18, 18(1), 18(2)Environment Impact Assessment Notification (EIA) , 2006 — Section 8Environment (Protection) Act, 1986 — Section 3(3)

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Tribunals and Commissions20 Apr 2012Allowed

Adivasi Majdoor Kisan Ekta Sangthan Vs Ministry Of Environment And Forests

National Green Tribunal · (2012) 04 NGT CK 0003

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Tribunals and Commissions10 Apr 2012Disposed Off

M/s Om Shakthi Engineering Works Vs E. Sivanathan

National Green Tribunal · (2012) 04 NGT CK 0002

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Tribunals and Commissions30 Mar 2012Disposed Off

Prafulla Samantray Vs Union Of India And Others

National Green Tribunal · (2012) 03 NGT CK 0003

National Green Tribunal Act, 2010 — Section 2(m), 14, 14(1), 16, 16(h), 18(1)

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Tribunals and Commissions27 Mar 2012Disposed Off

Suresh Banjan Vs State Of Maharashtra & Ors

National Green Tribunal · (2012) 03 NGT CK 0002

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Tribunals and Commissions19 Mar 2012Allowed

Hindustan Cocacola Beverages Pvt. Ltd Vs West Bengal Pollution Control Board And Other

National Green Tribunal · (2012) 03 NGT CK 0001

Water (Prevention And Control Of Pollution) Act, 1974 — Section Section 20(2), 20(3), 21, 25, 26, 33(2), 33A, 41, 44, 49Air (Prevention And Control Of Pollution) Act, 1981 — Section 21National Green Tribunal (NGT) Act, 2010 — Section 20

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Tribunals and Commissions07 Mar 2012Disposed off

Janajagrithi Samiti (Regd.) Vs Union of India And Ors

National Green Tribunal · (2012) 03 NGT CK 0004

Forest (Conversion) Act, 1980 — Section 2

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Tribunals and Commissions24 Feb 2012Allowed

V. Srinivasan Vs Union Of India And Others

National Green Tribunal · (2012) 02 NGT CK 0003

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