COURT ARCHIVE

National Green Tribunal judgments

2,083 judgments · page 101 of 105

Tribunals and Commissions25 Apr 2013Disposed Off

Satpal Singh son Of Charan Singh And Ors Vs Municipal Council Gardhiwala And Ors

National Green Tribunal · (2013) 04 NGT CK 0001

Punjab Municipality Act, 1911 — Section 154, 168Municipal Solid Wastes (Management And Handling) Rules, 2000 — Rule 2, (3)(xv), 4, 5, 6Constitution Of India, 1950 — Article 21, 47

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Tribunals and Commissions16 Apr 2013Allowed

Jeet Singh Kanwar And Ors Vs Union Of India And Ors

National Green Tribunal · (2013) 04 NGT CK 0002

National Green Tribunal Act, 2010 — Section 20

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Tribunals and Commissions11 Apr 2013Allowed

M/s. Sesa Goa Limited And Ors Vs State Of Goa And Ors

National Green Tribunal · (2013) 04 NGT CK 0004

Environment (Protection) Act, 1986 — Section 5Constitution Of India, 1950 — Article 14, 142, 136, 226

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Tribunals and Commissions04 Apr 2013Disposed off

M/s. Sardessai Engineering Works And Ors Vs Goa Coastal Zone Management Authority And Ors

National Green Tribunal · (2013) 04 NGT CK 0005

Environment (Protection) Act, 1986 — Section 3(1), 3(2), 5Company’s Act, 1956 — Section 193

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Tribunals and Commissions22 Mar 2013

Rana Sengupta Vs Union Of India And Ors

National Green Tribunal · (2013) 03 NGT CK 0005

National Green Tribunal Act, 2010 — Section 16, 16(h), 20Environmental Clearance Regulations, 2006 — Regulation 8(vi)Code Of Civil Procedure, 1908 — Order 21 Rule 30

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Tribunals and Commissions15 Mar 2013

DVC Emta Coal Mines Limited Vs Pollution Control Appellate Authority (W.B.) And Ors

National Green Tribunal · (2013) 03 NGT CK 0004

National Green Tribunal Act, 2010 — Section 3, 16(a), 16(1)(h)Code Of Civil Procedure, 1908 — Section 2(2), 100Water (Prevention And Control Of Pollution) Act, 1974 — Section 25, 26, 27, 29, 28, 28(1), 33, 33(4), 33A, 33B

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Tribunals and Commissions14 Mar 2013Disposed off

Save Mon Region Federation And Ors Vs Union Of India And Ors

National Green Tribunal · (2013) 03 NGT CK 0007

National Green Tribunal Act, 2010 — Section 16, 16(a), 16(b), 16(c), 16(d), 16(e), 16(f), 16(g), 16(h), 16(i), 16(j)Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Order 22 Rule 9

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Tribunals and Commissions14 Mar 2013Disposed off

Devendra Kumar And Ors Vs Union Of India And Ors

National Green Tribunal · (2013) 03 NGT CK 0006

Indian Forest Act, 1927 — Section 2Environment (Protection) Act, 1986 — Section 3(2)(v)(1)Punjab land preservation Act, 1900 — Section 4, 5

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Tribunals and Commissions14 Mar 2013Dismissed

Nikunj Developers And Ors Vs State Of Maharashtra And Ors

National Green Tribunal · (2013) 03 NGT CK 0003

Environment (Protection) Act, 1986 — Section 5, 15, 19(a)National Green Tribunal Act, 2010 — Section 16Limitation Act, 1963 — Section 4, 5, 6 , 7 , 8 , 9 , 10 , 11 , 12 , 13 , 14 , 15 , 16 , 17 , 18, 19 , 20 , 21 , 22 , 23 , 24, 29(2)

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Tribunals and Commissions14 Mar 2013

Save Mon Region Federation And Ors Vs Union of India And Ors

National Green Tribunal · (2013) 03 NGT CK 0002

National Green Tribunal Act, 2010 — Section 16, 16(a), 16(j), 16(h)Limitation Act, 1963 — Section 5Environmental (Protection) Rules, 1986 — Rule 9

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Tribunals and Commissions28 Feb 2013Dismissed

M/S Hindalco Industries Ltd. Vs State Of Maharashtra And Ors

National Green Tribunal · (2013) 02 NGT CK 0002

National Green Tribunal Act, 2010 — Section 2, 3, 16, 16(e)Forest (Conservation) Act, 1980 — Section 2, 2(ii), 6(3)(a)Forest (Conservation) Rules, 2003 — Rule 6, 6(f)

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Tribunals and Commissions21 Feb 2013Dismissed

M/s. Riva Beach Resort Pvt. Ltd Vs Goa Coastal Zone Management Authority

National Green Tribunal · (2013) 02 NGT CK 0001

Environment (Protection) Act, 1986 — Section 5Mundkars (Protection from Eviction) Act, 1975 — Section 6, 29Environment (Protection) Rules, 1986 — Rule 4(3a)

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Tribunals and Commissions06 Feb 2013Allowed

M/s. Gujarat Eco Textile Park Limited Vs Ministry Of Environment And Forests And Ors

National Green Tribunal · (2013) 02 NGT CK 0003

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Tribunals and Commissions18 Dec 2012Dismissed

Vinod R. Patel And Ors Vs State Level Environment Impact And Ors

National Green Tribunal · (2012) 12 NGT CK 0007

National Green Tribunal Act, 2010 — Section 14(1), 16(h), 18(1)Hazardous Wastes (Management, Handling And Trans Boundary Movement) Rules, 2008 — Rule 3(I)

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Tribunals and Commissions18 Dec 2012Dismissed

Ankur Vs Maharashtra State Environment Impact Assessement Authority And Ors

National Green Tribunal · (2012) 12 NGT CK 0006

National Green Tribunal Act, 2010 — Section 14, 15, 16, 18, 18(2)Indian Penal Code, 1860 — Section 143, 147, 148, 149, 302, 323, 324, 427, 506Mines And Minerals (Development And Regulation) Act, 1857 — Section 21

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Tribunals and Commissions18 Dec 2012Disposed off