COURT ARCHIVE

National Green Tribunal judgments

2,083 judgments · page 100 of 105

Tribunals and Commissions12 Aug 2013Dismissed

Aradhana Bhargav And Ors Vs Ministry Of Environment And Forest And Ors

National Green Tribunal · (2013) 08 NGT CK 0008

National Green Tribunal Act, 2010 — Section 2(1)(c), 2(m), 14, 14(1), 14(3), 15, 15(3), 16, 20Limitation Act, 1963 — Section 22Right To Information Act, 2005 — Section 8(1)

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Tribunals and Commissions08 Aug 2013Allowed

Padmabati Mohapatra Vs Union Of India And Ors

National Green Tribunal · (2013) 08 NGT CK 0010

Limitation Act, 1963 — 5National Green Tribunal Act, 2010 — Section 14(3), 16Land Acquisition Act, 1894 — Section 4

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Tribunals and Commissions08 Aug 2013Disposed off

Madhya Pradesh Pollution Control Board Vs Commissioner And Ors

National Green Tribunal · (2013) 08 NGT CK 0009

Water (Prevention And Control Of Pollution) Act, 1974 — Section 44, 47, 88Environment (Protection) Act, 1986 — Section 10, 15, 16, 19, 19(a), 19(b), 22Indian Penal Code, 1860 — Section 21

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Tribunals and Commissions08 Aug 2013Dismissed

Goodwill Plastic Industries And Ors Vs Union Territory Of Chandigarh And Ors

National Green Tribunal · (2013) 08 NGT CK 0007

Environment (Protection) Act, 1986 — Section 3, 3(1), 3(2), 3(2)(xiv), 5, 6, 6(2), 19, 25, 25(2)Water (Prevention And Control Of Pollution) Act, 1974 — Section 18, 20A, 25(4)Air (Prevention And Control Of Pollution) Act, 1981 — Section 21(4)

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Tribunals and Commissions08 Aug 2013Partly Allowed

M/s Sterlite Industries (India) Ltd Vs Tamil Nadu Pollution Control Board And Ors

National Green Tribunal · (2013) 08 NGT CK 0003

Air (Prevention And Control Of Pollution) Act, 1981 — Section 15, 17, 21, 31, 31A, 31B, 31(1), 31(2), 37Code Of Criminal Procedure, 1973 — Section 133Water (Prevention And Control Of Pollution) Act, 1974 — Section 12(3B), 28(2), 33A

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Tribunals and Commissions07 Aug 2013Allowed

Shri K. Vs Member Secretary And Ors

National Green Tribunal · (2013) 08 NGT CK 0002

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Tribunals and Commissions18 Jul 2013Disposed off

Goa Foundation And Ors Vs Union Of India And Ors

National Green Tribunal · (2013) 07 NGT CK 0009

National Green Tribunal Act, 2010 — Section 2(c), 2(m), 2(1)(c), 14, 14(1), 14(2), 15, 16, 18, 20Advocates Act, 1961 — Section 37, 38Environment (Protection) Act, 1986 — Section 3(1), 5

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Tribunals and Commissions18 Jul 2013Allowed

Rayons-Enlighting Humanity And Ors Vs Ministry Of Environment And Forests And Ors

National Green Tribunal · (2013) 07 NGT CK 0008

Land Acquisition Act, 1974 — Section 4, 6, 17(4)Delhi Municipal Corporation Act, 1957 — Section 89(2)Environment (Protection) Act, 1986 — Section 3(2)(v)(1)

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Tribunals and Commissions18 Jul 2013Disposed off

Shyam Sunder S/o Hori Lal Vs Union Of India And Ors

National Green Tribunal · (2013) 07 NGT CK 0006

National Green Tribunal Act, 2010 — Section 14, 14(1), 14(2), 18Indian Forest Act, 1927 — Section 29Forest (Conservation) Act, 1980 — Section 2, 3

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Tribunals and Commissions18 Jul 2013

Husain Saleh Mahmad Usman Bhai Kara Vs Gujarat State Level Environment Impact Assessment Authority And Ors

National Green Tribunal · (2013) 07 NGT CK 0002

Environmental impact Assessment Notification, 1994 — Regulation 7(i), 7(ii)

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Tribunals and Commissions18 Jul 2013Dismissed

Mahesh Chandulal Solanki And Ors Vs Union Of India And Ors

National Green Tribunal · (2013) 07 NGT CK 0001

Water (Prevention And Control Of Pollution) Act, 1974 — Section 33(a)Environment (Protection) Act, 1986 — Section 3(2)(v)(1)Land Acquisition Act, 1894 — Section 17(3A)

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Tribunals and Commissions12 Jul 2013

M/s. Gokulam Blue Metals Vs Tamil Nadu Pollution Control Board And Ors

National Green Tribunal · (2013) 07 NGT CK 0005

Air (Prevention And Control Of Pollution) Act, 1981 — Section 21, 31(A)

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Tribunals and Commissions11 Jul 2013Partly Allowed

Sarang Yadwadkar And Ors Vs Commissioner And Ors

National Green Tribunal · (2013) 07 NGT CK 0007

Maharashtra Regional And Town Planning Act, 1966 — Section 28(4), 30National Highways Act, 1956 — Section 2Constitution Of India, 1950 — Article 21, 48A, 51A, 51A(g)

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Tribunals and Commissions11 Jul 2013Allowed

Ashish Rajanbhai Shah Vs Union Of India And Ors

National Green Tribunal · (2013) 07 NGT CK 0004

National Green Tribunal Act, 2010 — Section 16(g)Environment (Protection) Act, 1986 — Section 5

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Tribunals and Commissions11 Jul 2013Dismissed

Ms. Medha Patkar And Ors Vs Ministry Of Environment & Forests And Ors

National Green Tribunal · (2013) 07 NGT CK 0003

National Green Tribunal Act, 2010 — Section 14, 15(b), 15(c), 18(1), 18(2), 16, 18(2)(e)Land Acquisition Act, 1984 — Section 4Environmental Clearance Regulations, 2006 — Regulation 10

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Tribunals and Commissions31 May 2013Dismissed

Nisarga Nature Club Vs Shri Satyawan B Prabhudessai And Ors

National Green Tribunal · (2013) 05 NGT CK 0004

Code Of Civil Procedure, 1908 — Section 22(3)(f), Order 47 Rule 1

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Tribunals and Commissions16 May 2013Disposed off

M/s. Dhunseri Petrochem & Tea Ltd Vs Union Of India And Ors

National Green Tribunal · (2013) 05 NGT CK 0003

National Green Tribunal Act, 2010 — Section 14, 18(1)Environment (Protection) Act, 1986 — Section 5Environment (Protection) Rules, 1986 — Rule 4, 4(3b), 5, 5(4)

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Tribunals and Commissions09 May 2013Dismissed

M/s. DRG Grate Udhyog And Ors Vs State Of M.P And Ors

National Green Tribunal · (2013) 05 NGT CK 0002

Air (Prevention And Control Of Pollution) Act, 1981 — Section 17, 17(1)(a), 17(1)(b), 17(1)(c), 17(1)(d), 17(1)(e), 17(1)(f), 17(1)(g), 17(1)(h), 17(1)(i), 17(1)(j), 21Divorce Act, 1869 — Section 3(3)Railways Act, 1989 — Section 123(c), 124(A)

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Tribunals and Commissions09 May 2013Disposed off

Sureshbhai Keshavbhai Waghvankar And Ors Vs State Of Gujarat And Ors

National Green Tribunal · (2013) 05 NGT CK 0001

National Green Tribunal Act, 2010 — Section 14, 16, 26, 28Environment (Protection) Act, 1986 — Section 2(b), 5, 5(1)Water (Prevention And Control Of Pollution) Act, 1974 — Section 2(e), 4, 17, 17(1)(l)(I), 17 (1)(a), 18, 18(b), 24, 25, 30, 33A

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Tribunals and Commissions30 Apr 2013Disposed Off

Gurdial Singh And Ors Vs State Of Punjab And Ors

National Green Tribunal · (2013) 04 NGT CK 0003

Air (Prevention And Control Of Pollution) Act, 1981 — Section 21, 22, 26, 26(3)(d), 26(4)(b), 27, 31, 31A, 31(2)Water (Prevention And Control Of Pollution) Act, 1974 — Section 28(2)

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