COURT ARCHIVE

National Green Tribunal judgments

2,083 judgments · page 98 of 105

Tribunals and Commissions24 Feb 2014Disposed Off

Someswarapuram Vivasayigal Nala And Ors Vs Union Of India And Ors

National Green Tribunal · (2014) 02 NGT CK 0003

Mines And Minerals (Development And Regulation) Act, 1957 — Section 13, 15Mineral Concession Rule, 1960 — Rule 22, 22(B), 22(4A), 70Tamil Nadu Minor Mineral Concession Rules, 1959 — Rule 38, 38(A)Constitution Of India, 1950 — Article 21, 21A(g), 47, 48A, 51A(G)

Tribunals and Commissions21 Feb 2014Disposed Off

Santosh Bhai And Ors Vs State Of Madhya Pradesh And Ors

National Green Tribunal · (2014) 02 NGT CK 0009

Constitution Of India, 1950 — Article 21, 51A(g)

Tribunals and Commissions20 Feb 2014Disposed Off

Swami Gyan Swarup Sanand And Ors Vs Union Of India And Ors

National Green Tribunal · (2014) 02 NGT CK 0015

National Green Tribunal Act, 2010 — Section 26, 28

Tribunals and Commissions20 Feb 2014Disposed Off

Shri R. Arumugam Vs Union Of India And Ors

National Green Tribunal · (2014) 02 NGT CK 0011

Tribunals and Commissions18 Feb 2014Disposed Off

Ramubhai Kariyabhai Patel And Ors Vs Union Of India And Ors

National Green Tribunal · (2014) 02 NGT CK 0006

National Green Tribunal Act, 2010 — Section 14, 15, 18, 20Environment (Protection) Act, 1986 — Section 5, 15, 17Gujarat Disaster Management Act, 2003 — Section 24, 29

Tribunals and Commissions14 Feb 2014Dismissed

Ms. Betty C. Alvares Vs State Of Goa And Ors

National Green Tribunal · (2014) 02 NGT CK 0016

National Green Tribunal Act, 2010 — Section 2(m), 2(j), 2(m)(i)(A), 14, 15, 15(1), 18Environment (Protection) Act, 1986 — Section 5, 5(A)Constitution Of India, 1950 — Article 21, 226

Tribunals and Commissions14 Feb 2014Dismissed

Mrs. Prabavathi Muthurama Reddy Vs Collector And Ors

National Green Tribunal · (2014) 02 NGT CK 0008

Tribunals and Commissions13 Feb 2014Dismissed

Shri Vasant Krishnaji Vhatkar Vs Union Of India

National Green Tribunal · (2014) 02 NGT CK 0013

National Green Tribunal Act, 2010 — Section 14

Tribunals and Commissions13 Feb 2014Disposed Off

M/S Kizhakethalackel Rocks Vs Kerala State Level Environment Impact And Ors

National Green Tribunal · (2014) 02 NGT CK 0001

Environment (Protection) Act, 1986 — Section 2(3)(V)(1), 3(3)Kerala Panchayat Act, 1960 — Section 96, 97, 98Air (Prevention and Control Of Pollution) Act, 1981 — Section 21

Tribunals and Commissions12 Feb 2014Disposed Off

Mayflower Sakthi Garden Owners' Association Vs State Of Tamil Nadu And Ors

National Green Tribunal · (2014) 02 NGT CK 0007

Tribunals and Commissions06 Feb 2014Disposed Off

Court on its own Motion And Ors Vs State Of Himachal Pradesh And Ors

National Green Tribunal · (2014) 02 NGT CK 0010

Constitution Of India, 1950 — Article 14, 15, 21, 19, 19(1)(d), 19(a)(g), 19(5), 21, 25, 25(2), 32, 32(1), 32(2), 39(e), 41, 43, 48A, 51A, 51A(g), 141, 142, 144

Tribunals and Commissions05 Feb 2014

M/s. Greetings Colour Processors Vs Appellate Authority And Ors

National Green Tribunal · (2014) 02 NGT CK 0002

Water (Prevention and Control of Pollution) Act, 1974 — Section 28Air (Prevention and Control of Pollution) Act, 1981 — Section 31

Tribunals and Commissions31 Jan 2014Disposed Off

Ms Betty C. Alvares And Ors Vs State of Goa And Ors

National Green Tribunal · (2014) 01 NGT CK 0002

Tribunals and Commissions29 Jan 2014Disposed Off

M/S. Riverside Resorts Pvt. Ltd Vs Pimpri Chinchwad Municipal Corporation And Ors

National Green Tribunal · (2014) 01 NGT CK 0007

National Green Tribunal Act, 2010 — Section 14, 15, 18(1)

Tribunals and Commissions27 Jan 2014Dismissed

Dilip Burman Vs Union Of India And Ors

National Green Tribunal · (2014) 01 NGT CK 0011

Tribunals and Commissions24 Jan 2014Dismissed

M/s. Ennore Tank Terminal (P) Ltd Vs V.P. Krishnamurthy And Ors

National Green Tribunal · (2014) 01 NGT CK 0006

Tribunals and Commissions22 Jan 2014Disposed Off

Indian Medical Associations And Ors Vs Union Of India And Ors

National Green Tribunal · (2014) 01 NGT CK 0008

Water (Prevention And Control Of Pollution) Act, 1974 — Section 3, 6, 8, 15, 25Bio-Medical Waste (Management And Handling) Rules, 1998 — Rule 6, 7, 8(2), 8(3)Environment (Protection) Rules, 1986 — Rule 3(1)

Tribunals and Commissions13 Jan 2014Disposed Off

Smt. Shobha Phadanvis Vs State Of Maharashtra And Ors

National Green Tribunal · (2014) 01 NGT CK 0005

Maharashtra Forest Department Act, 1983 — Section 6Wildlife (Protection) Act, 1972 — Section 18, 35Environment (Protection) Act, 1986 — Section 3(3)

Tribunals and Commissions13 Jan 2014Allowed

Shri. Arvind V. Aswal And Ors Vs Arihant Realtors And Ors

National Green Tribunal · (2014) 01 NGT CK 0004

National Green Tribunal Act, 2010 — Section 16Environment (Protection) Act, 1986 — Section 19(b)Maharashtra Slum Areas (I.C.R) Act, 1971 — Section 4(1)

Tribunals and Commissions09 Jan 2014Dismissed

M/s Krishna Stone Crushers And Ors Vs Haryana State Pollution Control Board And Ors

National Green Tribunal · (2014) 01 NGT CK 0009

Air (Prevention And Control Of Pollution) Act, 1981 — Section 21, 22, 31A, 37, 38, 39National Green Tribunal Act, 2010 — Section 16Arbitration And Conciliation Act, 1996 — Section 34, 34(1), 34(2), 34(3), 36