COURT ARCHIVE

National Green Tribunal judgments

2,083 judgments · page 99 of 105

Tribunals and Commissions09 Jan 2014Allowed

State Pollution Control Board, Odisha Vs M/s Swastik Ispat Pvt. Ltd. And Ors

National Green Tribunal · (2014) 01 NGT CK 0003

Water (Prevention and Control Of Pollution) Act, 1974 — Section 33AAir (Prevention and Control Of Pollution) Act, 1981 — Section 3, 16, 16(1), 17, 17(1)(a), 18, 19, 21, 21(1), 21(4), 21(5), 21(6), 21(7), 22, 22A, 31, 31A, 31B, 37, 39Constitution Of India, 1950 — Aritlce 19(1)(g), 19(6), 48A, 51A(g), 142

Tribunals and Commissions19 Dec 2013Disposed off

Dr. Subhash C.Pandey Vs State Of Madhya Pradesh And Ors

National Green Tribunal · (2013) 12 NGT CK 0007

National Green Tribunal Act, 2010 — Section 14, 15, 16, 17, 18Environment (Protection) Act, 1986 — Section 5, 15Constitution Of India, 1950 — Article 48(A), 51(A)(g)

Tribunals and Commissions19 Dec 2013Dismissed

Mrs. M. Saraswathi Vs District Environmental Engineer And Ors

National Green Tribunal · (2013) 12 NGT CK 0002

Water (Prevention And Control Of Pollution) Act, 1974 — Section 25, 25(1), 28Air (Prevention And Control Of Pollution) Act, 1981 — Section 21, 31

Tribunals and Commissions17 Dec 2013Dismissed

Mr. P. Kantarao And Ors Vs Secretary And Ors

National Green Tribunal · (2013) 12 NGT CK 0003

Water (Prevention And Control Of Pollution) Act, 1974 — Section 25Air (Prevention And Control Of Pollution) Act, 1981 — Section 21Constitution Of India, 1950 — Article 21

Tribunals and Commissions13 Dec 2013Disposed off

Bharatkumar K. Patel Vs Ministry Of Environment & Forests And Ors

National Green Tribunal · (2013) 12 NGT CK 0005

National Green Tribunal Act, 2010 — Section 2(m), 14, 14(1), 14(2), 14(3), 15, 16, 18Special Economic Zones Act, 2005 — Section 51

Tribunals and Commissions13 Dec 2013Disposed Off

Samata And Ors Vs Union Of India And Ors

National Green Tribunal · (2013) 12 NGT CK 0001

National Green Tribunal Act, 2010 — Section 16, 18, 20, 38(5)National Environment Appellate Authority, 1997 — Section 11, 11(1), 11(2), 11(1)(a)Environmental impact Assessment Notification, 1994 — Section 3, 3.2, 4.23

Tribunals and Commissions12 Dec 2013Disposed off

Satish Kumar And Ors Vs Union Of India And Ors

National Green Tribunal · (2013) 12 NGT CK 0006

Delhi Land Reforms Act, 1954 — Section 81Evidence Act, 1872 — Section 114National Green Tribunal Act, 2010 — Section 18(2)(e), 20

Tribunals and Commissions06 Dec 2013Dismissed

M/s. Divya Granites And Ors Vs Karantaka State Pollution Control Board

National Green Tribunal · (2013) 12 NGT CK 0004

Water (Prevention And Control Of Pollution) Act, 1974 — Section 18(1)(b), 21, 25, 25(1), 33(A), 44Environment (Protection) Act, 1986 — Section 3, 5Water Pollution (Procedure for Transaction Of Business) And The Water (Prevention And Control Of Pollution) Rules, 1976 — Rule 34, 34(6)

Tribunals and Commissions28 Nov 2013Dismissed

Ms. Medha Patkar And Ors Vs Ministry Of Environment & Forests And Ors

National Green Tribunal · (2013) 11 NGT CK 0005

National Green Tribunal Act, 2010 — Regulation 10, 16

Tribunals and Commissions28 Nov 2013Dismissed

Mr. Nicholas H. Almeida Vs M/s. Lenzing Modi Fibres India Pvt. Ltd And Ors

National Green Tribunal · (2013) 11 NGT CK 0004

National Green Tribunal Act, 2010 — Section 14, 15, 16, 17, 18(1)Environmental Impact Assessment Notification, 2006 — Section 2, 8(v)Coastal Regulation Zone (CRZ) Notification, 2011 — Section 3(v)(a), 4, 4(i)(b), 4.2

Tribunals and Commissions28 Nov 2013Disposed Off

Haat Supreme Wastech Pvt. Ltd. And Ors Vs State Of Haryana And Ors

National Green Tribunal · (2013) 11 NGT CK 0002

Environment (Protection) Act, 1986 — Section 2(a), 2(b), 2(c), 2(d), 2(e), 2(f), 2(g), 2(i), 2(j), 5, 6, 6(2)(a), 6(2)(c), 8, 25Motor Vehicles Act, 1939 — Section 92ABiomedical Waste Management & Handling) Rules, 1998 — Rule 2(d), 3(5), 5, 8

Tribunals and Commissions28 Nov 2013Dismissed

Mr. Nicholas H. Almeida Vs M/s. Lenzing Modi Fibres India Pvt. Ltd. And Ors

National Green Tribunal · (2013) 11 NGT CK 0001

National Green Tribunal Act, 2010 — Section 14, 15, 16, 17, 18(1)Environmental Impact Assessment Notification, 2006 — Section 2, 8(v)Coastal Regulation Zone Notification, 2011 — Section 3(v)(a), 4, 4(2), 4(i)(b)

Tribunals and Commissions25 Nov 2013Dismissed

Grampanchayt Tiroda And Ors Vs Ministry Of Environment And Forest And Ors

National Green Tribunal · (2013) 11 NGT CK 0003

National Green Tribunal Act, 2010 — Section 14, 15, 16, 17, 18(1)Arbitration And Conciliation Act, 1996 — Section 31(v), 34, 34(3)(i)(v)Electricity Act 2003 — Section 125

Tribunals and Commissions31 Oct 2013Disposed off

Vajubhai Arsibhai Dodiya And Ors Vs Gujarat Pollution Control Board And Ors

National Green Tribunal · (2013) 10 NGT CK 0001

National Green Tribunal Act, 2010 — Section 14, 15Air (Prevention And Control Of Pollution) Act, 1981 — Section 31APublic Liability Insurance Act,1991 — Section 7(A)

Tribunals and Commissions24 Oct 2013Disposed off

Rayons-Enlighting Humanity & Anr Vs Ministry Of Environment And Forests And Ors

National Green Tribunal · (2013) 10 NGT CK 0002

National Green Tribunal Act, 2010 — Section 15, 15(1), 17, 19, 25, 26, 28Indian Penal Code, 1860 — Section 193, 195, 196, 219, 228Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A

Tribunals and Commissions12 Sept 2013Disposed off

Kehar Singh Vs State Of Haryana

National Green Tribunal · (2013) 09 NGT CK 0001

National Green Tribunal Act, 2010 — Section 2(m), 14, 14(1), 14(2), 14(3), 15(b), 15(c), 16, 18, 18(1), 18(2)Land Acquisition Act, 1894 — Section 4, 5, 6Central Excise Act, 1944 — Section 35

Tribunals and Commissions22 Aug 2013Disposed Off

Gau Raxa Hitraxak Manch And Gauchar Vs Union Of India And Ors

National Green Tribunal · (2013) 08 NGT CK 0001

National Green Tribunal Act, 2010 — Section 14(1)

Tribunals and Commissions21 Aug 2013

Gaur Green City Residents Welfare Association Vs State Of U.P. And Ors

National Green Tribunal · (2013) 08 NGT CK 0005

National Green Tribunal Act, 2010 — Section 14UP Urban Planning And Development Act, 1973 — Section 9, 11(3)Uttar Pradesh Forest Corporation Act, , 1974 — Section 3, 38A, 38A(b)

Tribunals and Commissions21 Aug 2013Partly Allowed

Biswanath Mondal And Ors Vs State Of West Bengal And Ors

National Green Tribunal · (2013) 08 NGT CK 0004

Environment (Protection) Act, 1986 — Section 3(2), 6, 6(2)(b), 25Air (Prevention And Control Of Pollution) Act, 1981 — Section 17, 17(g), 19Environment (Protection) Rules, 1986 — Rule 3(1), 3(2)

Tribunals and Commissions19 Aug 2013Disposed off

P. Muthu, S/o. Perumal And Ors Vs Tamil Nadu Pollution Control Board And Ors

National Green Tribunal · (2013) 08 NGT CK 0006