Tribunals and Commissions02 May 2024Disposed Of
News item titled "Galfula nadee se ret ka avaidh khanan jaari vibhag beparvah dekhiye video" appearing in CGMP News dated 21.02.2024 Vs
National Green Tribunal · (2024) 05 NGT CK 0005
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 4 of 105
Tribunals and Commissions02 May 2024Disposed Of
News item titled "Arkavathi stretch at TG Halli Reservoir hits pollution rock bottom" appearing in the Bangalore Mirror dated 21.02.2024 Vs
National Green Tribunal · (2024) 05 NGT CK 0004
Tribunals and Commissions02 May 2024Disposed Of
Khurshid Alam Vs Govt. Of NCT of Delhi
National Green Tribunal · (2024) 05 NGT CK 0003
Tribunals and Commissions01 May 2024Disposed Of
A.R. Sharma Vs State of Punjab & Ors
National Green Tribunal · (2024) 05 NGT CK 0011
Tribunals and Commissions01 May 2024Disposed Of
News item titled "Arkavathi stretch at TG Halli Reservoir hits pollution rock-bottom" appearing in the Bangalore Mirror dated 21.02.2024 Vs
National Green Tribunal · (2024) 05 NGT CK 0010
Tribunals and Commissions01 May 2024Disposed Of
News item titled "Massive fire breaks out at NTPC�s Superthermal power plant in Jharkhand" appearing in the Business Standard dated 19.04.2024 Vs
National Green Tribunal · (2024) 05 NGT CK 0009
Tribunals and Commissions01 May 2024Disposed Of
News item titled "Illegal mining activities claim 30 lives in 5 years" appearing in The Shillong Times dated 21.02.2024 Vs
National Green Tribunal · (2024) 05 NGT CK 0008
Tribunals and Commissions01 May 2024Disposed Of
Mrs Kaneez Vs Delhi Pollution Control Committee
National Green Tribunal · (2024) 05 NGT CK 0007
Tribunals and Commissions30 Apr 2024Disposed Of
M/s Slaughter House Nagar Nigam Saharanpur Vs UPPCB & Ors
National Green Tribunal · (2024) 04 NGT CK 0052
Tribunals and Commissions30 Apr 2024Disposed Of
Sanjay Vs CPCB & Ors
National Green Tribunal · (2024) 04 NGT CK 0051
Tribunals and Commissions30 Apr 2024Disposed Of
Rampal & Ors Vs Govt. of NCT of Delhi
National Green Tribunal · (2024) 04 NGT CK 0050
Tribunals and Commissions29 Apr 2024Disposed Of
Kaka Ashok Vs State of Telangana & Ors
National Green Tribunal · (2024) 04 NGT CK 0053
Tribunals and Commissions25 Apr 2024Disposed Of
Gaurav Kumar Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2024) 04 NGT CK 0042
Tribunals and Commissions25 Apr 2024Disposed Of
Sugandha Vs Ministry of Road Transport and Highways
National Green Tribunal · (2024) 04 NGT CK 0041
Tribunals and Commissions25 Apr 2024Disposed Of
Nirmal Kumar Tripathi Vs Uttar Pradesh Pollution Control Board's Chairman & Ors
National Green Tribunal · (2024) 04 NGT CK 0040
Tribunals and Commissions25 Apr 2024Disposed Of
Bittu Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2024) 04 NGT CK 0039
Tribunals and Commissions25 Apr 2024Disposed Of
News item titled "4 die in Chhattisgarh mine collapse" appearing in The Times of India dated 28.02.2024 Vs
National Green Tribunal · (2024) 04 NGT CK 0038
Tribunals and Commissions24 Apr 2024Disposed Of
L. B. Rai Vs State of Uttar Pradesh
National Green Tribunal · (2024) 04 NGT CK 0046
Tribunals and Commissions24 Apr 2024Disposed Of
Pradeep Yadav Vs State of Uttar Pradesh
National Green Tribunal · (2024) 04 NGT CK 0045
Tribunals and Commissions24 Apr 2024Disposed Of
News item titled "6 Killed 1 Injured in Chemical Factory Fire Near Jaipur" appearing in News 18 dated 23.03.2024 Vs
National Green Tribunal · (2024) 04 NGT CK 0044