Tribunals and Commissions15 May 2024Disposed Of
Mahesh Chandra Saxena Vs The Chief Secretary, Govt. NCT of Delhi & Ors
National Green Tribunal · (2024) 05 NGT CK 0031
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 3 of 105
Tribunals and Commissions14 May 2024Dismissed
Medha Patkar & Ors Vs Ministry of Environment, Forest and Climate Change & Ors
National Green Tribunal · (2024) 05 NGT CK 0032
Tribunals and Commissions13 May 2024Disposed Of
Rajender Singh Vs State of Madhya Pradesh
National Green Tribunal · (2024) 05 NGT CK 0035
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions13 May 2024Disposed Of
Dr. P. Devraj Vs State of Puducherry
National Green Tribunal · (2024) 05 NGT CK 0034
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions13 May 2024Disposed Of
Rupa Devi & Ors Vs State of Jharkhand
National Green Tribunal · (2024) 05 NGT CK 0033
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions09 May 2024Disposed Of
Krishan Chander Vs Union of India & Ors
National Green Tribunal · (2024) 05 NGT CK 0017
Tribunals and Commissions09 May 2024Disposed Of
Mohd. Muslehuddin Vs Govt. Of NCT of Delhi
National Green Tribunal · (2024) 05 NGT CK 0015
Tribunals and Commissions09 May 2024Disposed Of
News Item titled "Three Killed in blast at explosive storage unit in Virudhunagar" appearing in The Hindu dated 01.05.2024 Vs
National Green Tribunal · (2024) 05 NGT CK 0014
Tribunals and Commissions09 May 2024Disposed Of
Raj Kumar Vs Ministry of Environment, Forests and Climate Change & Ors
National Green Tribunal · (2024) 05 NGT CK 0013
Tribunals and Commissions08 May 2024Disposed Of
Khem Chand Vs State of Uttar Pradesh& Ors
National Green Tribunal · (2024) 05 NGT CK 0022
Tribunals and Commissions08 May 2024Disposed Of
Devesh Kumar Verma Vs Union of India & Ors
National Green Tribunal · (2024) 05 NGT CK 0021
Tribunals and Commissions08 May 2024Disposed Of
Kapil Kumar Vs Uttar Pradesh Pollution Control Board & Ors
National Green Tribunal · (2024) 05 NGT CK 0020
Tribunals and Commissions08 May 2024Disposed Of
Lohit Kaushal Vs State of Punjab
National Green Tribunal · (2024) 05 NGT CK 0019
Tribunals and Commissions08 May 2024Disposed Of
News Item titled "Neglect of lakes led to city�s parched scenes say experts" appearing in the Bangalore Mirror dated 02.03.2024 Vs
National Green Tribunal · (2024) 05 NGT CK 0018
Tribunals and Commissions07 May 2024Dismissed
Sanjay Sharma Vs Union of India & Ors
National Green Tribunal · (2024) 05 NGT CK 0024
Constitution of India, 1950 — Article 19(1)(g)Code of Civil Procedure, 1908 — Order 3 Rule 1, Order 3 Rule 4National Green Tribunal (Practices and Procedure) Rules, 2011 — Rule 20
Tribunals and Commissions07 May 2024Disposed Of
Vivek Pandey Vs Ministry of Environment Forest and Climate Change through its Secretary
National Green Tribunal · (2024) 05 NGT CK 0023
Tribunals and Commissions06 May 2024Disposed Of
Abijit Sarkar & Ors Vs State of West Bengal & Ors
National Green Tribunal · (2024) 05 NGT CK 0025
Tribunals and Commissions03 May 2024Disposed Of
News item titled "Baalu Khanan joro par" appearing in SBN Live dated 27.02.2024 Vs
National Green Tribunal · (2024) 05 NGT CK 0002
Tribunals and Commissions03 May 2024Disposed Of
News item titled "CG News Ret Mitti ka avaidh parivahan 28 highway tractor vaahano kee jabti karyavai" appearing in Raigarh Top News dated 27.02.2024 Vs
National Green Tribunal · (2024) 05 NGT CK 0001
Tribunals and Commissions02 May 2024Disposed Of
Islam & Ors Vs State of Uttar Pradesh
National Green Tribunal · (2024) 05 NGT CK 0006