High Courts28 Oct 2026Disposed Of
Gadipa Bhuvaneshwari Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 10 TEL CK 4219
Constitution of India-Article 226CPC-Section 151
COURT ARCHIVE
Telangana High Court judgments
3,758 judgments · page 1 of 188
High Courts28 Oct 2026Disposed Of
Saniya Sulthana & Ors. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 10 TEL CK 4211
High Courts28 Oct 2026
R.Swarnalatha Vs Bhasker Kareri & Anr.
Telangana High Court · (2026) 10 TEL CK 4189
Contempt of Courts Act, 1971-Sections 10 to 12
High Courts28 Oct 2026Disposed Of
Adiba Fatima & Anr. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 10 TEL CK 4186
High Courts27 Oct 2026Disposed Of
D.Parvesh Raj Vs Union Of India & Ors.
Telangana High Court · (2026) 10 TEL CK 4225
Constitution of India-Article 226Rules of National Medical Commission
High Courts27 Oct 2026Dismissed
Eslavath Venkatesh Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 10 TEL CK 4224
Constitution of India-Articles 226, 14, 15(4), 15(5) and 46CPC-Section 151Osmania University Ph.D. Rules and Regulations 2026-2027-Rules 5.4, 7.1, 7.3, 7.4, 8.1, 8.2 and 8.7
High Courts27 Oct 2026Disposed Of
Chikka Hemalatha Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 10 TEL CK 4223
Constitution of India-Article 226Registration Act, 1908-Section 71Indian Stamp Act, 1899
High Courts27 Oct 2026Disposed Of
P.Avanthika Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 10 TEL CK 4221
Constitution of India-Article 226CPC-Section 151
High Courts27 Oct 2026Disposed Of
Yaras Suresh Babu Prabhu Kumar Vs The Union Of India & Ors.
Telangana High Court · (2026) 10 TEL CK 4218
Central Goods and Services Tax Act, 2017-Section 69Constitution of India-Article 226CPC-Section 151
High Courts27 Oct 2026Disposed Of
D. Bhanu Prasad Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 10 TEL CK 4201
Constitution of India-Article 226CPC-Section 151
High Courts27 Oct 2026Disposed Of
Syeda Munifa Sultana Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 10 TEL CK 4200
Constitution of India-Article 226CPC-Section 151
High Courts27 Oct 2026
Mohammed Kamaluddin Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 10 TEL CK 4188
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Section 69
High Courts27 Oct 2026Disposed Of
D. Bhanu Prasad Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 10 TEL CK 4088
Constitution of India-Article 226CPC-Section 151
High Courts27 Oct 2026Disposed Of
P.Avanthika Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 10 TEL CK 4084
Constitution of India-Article 226CPC-Section 151
High Courts27 Oct 2026Disposed Of
Syeda Munifa Sultana Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 10 TEL CK 4083
Constitution of India-Article 226CPC-Section 151
High Courts26 Oct 2026Disposed Of
Kandala Anantha Padmanabha Yeshwanth Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 10 TEL CK 4220
Constitution of India-Article 226CPC-Section 151
High Courts26 Oct 2026Disposed Of
Kandala Anantha Padmanabha Yeshwanth Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 10 TEL CK 4087
Constitution of India-Article 226CPC-Section 151
High Courts26 Oct 2026Disposed Of
Cheppela Bhuvanakruthika Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 10 TEL CK 4085
Constitution of India-Article 226Code of Civil Procedure, 1908-Section 151
High Courts26 Oct 2026Disposed Of
Bangarigalla Divya Darshini & Anr. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 10 TEL CK 4082
Constitution of India-Article 226CPC-Section 151
High Courts26 Oct 2026Disposed Of
Shaikh Masira Javed Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 10 TEL CK 4081
Constitution of India-Article 226CPC-Section 151Telangana Medical and Dental Colleges Admission (Admission into MBBS / BDS Courses) Rules, 2017-Rule 4(iii)