High Courts28 Jun 2014Dismissed
C Sashi Kumar Vs C Srinivas Reddy
Telangana High Court · (2014) 06 TEL CK 0001
Code Of Civil Procedure, 1908 — Section 15A, Order 15A, Order 7 Rule 11Transfer of Property Act, 1882 — Section 106
COURT ARCHIVE
Telangana High Court judgments, 2014
1 judgments · page 1 of 1