COURT ARCHIVE

Telangana High Court judgments, 2017

2 judgments · page 1 of 1

High Courts12 Nov 2017

Thota Naga Malleswara Rao Vs Thota Dhana Lakshmi Kureti Dhana Lakshmi

Telangana High Court · (2017) 11 TEL CK 0001

Code of Criminal Procedure, 1973 — Section 125, 127, 311, 397, 401Indian Penal Code, 1860 — Section 498A, 506Hindu Marriage Act, 1955 — Section 9

High Courts30 Mar 2017Allowed

Telangana High Court · (2017) 03 TEL CK 0001

Andhra Pradesh Protection Of Depositors Of Financial Establishments Act, 1999 — Section 3, 4