High Courts23 Dec 2022Disposed Of
Pakala Satyanarayana Rao Vs State Of Telangana
Telangana High Court · (2022) 12 TEL CK 0064
Code Of Criminal Procedure, 1973 — Section 309, 482
COURT ARCHIVE
Telangana High Court judgments, 2022
985 judgments · page 1 of 50
High Courts22 Dec 2022Disposed Of
Lagisetti Swaroop Kumar Vs High Court Of Telangana
Telangana High Court · (2022) 12 TEL CK 0069
High Courts22 Dec 2022Allowed
Renikunta Sowmya Vs State Of Telangana
Telangana High Court · (2022) 12 TEL CK 0068
High Courts22 Dec 2022Allowed
Nirmala Jacob Vs State Of Telangana
Telangana High Court · (2022) 12 TEL CK 0067
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 420, 468, 506
High Courts22 Dec 2022Dismissed
Chirra Veerababu And 8 Others Vs State Of Telangana And Another
Telangana High Court · (2022) 12 TEL CK 0066
High Courts21 Dec 2022Disposed Of
Narra Vijaya Vs State Of Telangana And Another
Telangana High Court · (2022) 12 TEL CK 0075
Constitution Of India, 1950 — Article 226
High Courts21 Dec 2022Allowed
Somidi. Venu Prasad Vs State Of Telangana And Another
Telangana High Court · (2022) 12 TEL CK 0074
High Courts21 Dec 2022Disposed Of
Kanjula Indhu Priya Vs State Of Telangana
Telangana High Court · (2022) 12 TEL CK 0073
Constitution Of India, 1950 — Article 226
High Courts21 Dec 2022Disposed Of
Allepu Naresh Vs Union Of India
Telangana High Court · (2022) 12 TEL CK 0072
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 420, 468, 471Immoral Traffic (Prevention)] Act, 1956 — Section 5
High Courts21 Dec 2022Dismissed/Allowed
Kurbuzay Neelakant Rao Vs Sanjay Manik Rao
Telangana High Court · (2022) 12 TEL CK 0071
Code Of Civil Procedure, 1908 — Order 38 Rule 5, Order 41 Rule 3 (2)(c), Order 41 Rule 5, Order 41 Rule 5(5)Limitation Act, 1963 — Section 5
High Courts21 Dec 2022Allowed
Venkata Padmaja Polisetti Vs Union Of India
Telangana High Court · (2022) 12 TEL CK 0070
Indian Penal Code, 1860 — Section 34, 120B, 420, 468, 471, 477A, 498ADowry Prohibition Act, 1961 — Section 3, 4Passport Act, 1967 — Section 6(2)(f), 10(3)
High Courts20 Dec 2022Disposed Of
Gurram Karunakar Reddy Vs State Of Telangana And 5 Others
Telangana High Court · (2022) 12 TEL CK 0086
High Courts20 Dec 2022Disposed Of
M.V. Sai Gayathhri Vs State Of Telangana
Telangana High Court · (2022) 12 TEL CK 0085
High Courts20 Dec 2022Allowed
M/S. Ap Products Vs State Of Telangana And Another
Telangana High Court · (2022) 12 TEL CK 0084
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8(c), 22(b), 52A(ii), 52A(3), 53, 60, 63
High Courts20 Dec 2022Dismissed
P.V.Raghavulu Vs P.Laxmaiah
Telangana High Court · (2022) 12 TEL CK 0083
Limitation Act, 1963 — Article 109Registration Act, 1908 — Section 17Code Of Civil Procedure, 1908 — Section 96
High Courts20 Dec 2022Disposed Of
Kasukurthi Jawaharlal Nehru Vs State Of Telangana And 3 Others
Telangana High Court · (2022) 12 TEL CK 0082
Registration Act, 1908 — Section 22A, 71
High Courts20 Dec 2022Disposed Of
M.Kiran Babu Vs State Of Telangana
Telangana High Court · (2022) 12 TEL CK 0078
Constitution Of India, 1950 — Article 14, 21
High Courts20 Dec 2022Disposed Of
Basani Raji Reddy Vs State Of Telangana And 2 Others
Telangana High Court · (2022) 12 TEL CK 0077
Registration Act, 1908 — Section 22A(1)(a), 76
High Courts20 Dec 2022Disposed Of
Jarupula Venkanna Vs State Of Telangana
Telangana High Court · (2022) 12 TEL CK 0076
High Courts19 Dec 2022Allowed
Ma Razak Vs State Of Telangana
Telangana High Court · (2022) 12 TEL CK 0081
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 448, 506, 509