High Courts13 Dec 2022Partly Allowed
Macharla Naresh Vs Gandra Arun Kumar Reddy And 2 Others
Telangana High Court · (2022) 12 TEL CK 0043
COURT ARCHIVE
Telangana High Court judgments, 2022
985 judgments · page 3 of 50
High Courts13 Dec 2022Disposed Of
D. Hari Babu Vs Union Of India
Telangana High Court · (2022) 12 TEL CK 0042
High Courts13 Dec 2022Partly Allowed
Chairman A.P.S.E.B. Hyd 3 Ors Vs N.Nagamani And 2 Ors
Telangana High Court · (2022) 12 TEL CK 0041
High Courts13 Dec 2022Partly Allowed
Andhra Pradesh Northern Power Distribution Company Ltd Vs Irfana Anjum
Telangana High Court · (2022) 12 TEL CK 0040
High Courts12 Dec 2022Dismissed
B. Anasuyamma Died Per Lr 2nd Plaintiff Vs B. Madhusudhan Reddy
Telangana High Court · (2022) 12 TEL CK 0050
Hindu Succession Act, 1956 — Section 6Evidence Act, 1872 — Section 68
High Courts12 Dec 2022Dismissed
P.James Adolphus Vs State Of Telangana
Telangana High Court · (2022) 12 TEL CK 0049
Negotiable Instruments Act, 1881 — Section 138, 139Code Of Criminal Procedure, 1973 — Section 357(3)
High Courts12 Dec 2022Dismissed
Bachigalla Narsimha Vs State Of Telangana
Telangana High Court · (2022) 12 TEL CK 0048
High Courts12 Dec 2022Disposed Of
S.Anjamma Vs Government Of India, Ministry Of Home Affairs And 3 Others
Telangana High Court · (2022) 12 TEL CK 0047
High Courts12 Dec 2022Dismissed
Kurapati Venkateshwarlu Vs Union Of India And 2 Others
Telangana High Court · (2022) 12 TEL CK 0046
High Courts12 Dec 2022Dismissed
Yadavalli Bathukamma Vs Union Of India
Telangana High Court · (2022) 12 TEL CK 0045
Code Of Civil Procedure, 1908 — Section 11
High Courts12 Dec 2022Dismissed
M/S. Gemini Distilleries Hyd Pvt. Ltd. Vs Theemployees Provident Fund Organisation
Telangana High Court · (2022) 12 TEL CK 0044
Employees Provident Fund and Miscellaneous Provisions Act, 1952 — Section 2(f), 7A, 7I
High Courts09 Dec 2022Disposed Of
Mahatma Gandhi Law College Vs State Of Telangana
Telangana High Court · (2022) 12 TEL CK 0058
High Courts09 Dec 2022Disposed Of
J.Venkataiah Vs State Of Telangana And 5 Others
Telangana High Court · (2022) 12 TEL CK 0057
Constitution Of India, 1950 — Article 226Telangana Rights in Land and Pattadar Pass Books Act, 1971 — Section 9, 16
High Courts09 Dec 2022Dismissed
Guduru Padma Reddy And 4 Others Vs State Of Telangana And 6 Others
Telangana High Court · (2022) 12 TEL CK 0056
Constitution Of India, 1950 — Article 226Telangana Rights in Land and Pattadar Pass Books Act, 1971 — Section 9, 16
High Courts09 Dec 2022Allowed
B.Ramesh Reddy Vs State Of Telangana
Telangana High Court · (2022) 12 TEL CK 0055
Negotiable Instruments Act, 1881 — Section 118, 138, 139Limitation Act, 1963 — Section
High Courts09 Dec 2022Allowed
Basipongu Priyanka Vs Shaik Mahaboob Hussain
Telangana High Court · (2022) 12 TEL CK 0054
Indian Penal Code, 1860 — Section 107, 109, 302, 306, 498ADowry Prohibition Act, 1961 — Section 3Code Of Criminal Procedure, 1973 — Section 161, 227, 228, 482
High Courts09 Dec 2022Dismissed
Arigaddi Suresh Vs State Through SHO
Telangana High Court · (2022) 12 TEL CK 0053
Indian Penal Code, 1860 — Section 354, 448
High Courts09 Dec 2022Dismissed
Kondam Madhava Reddy Vs State Of AP
Telangana High Court · (2022) 12 TEL CK 0052
Evidence Act, 1872 — Section 106Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 174, 313
High Courts09 Dec 2022Dismissed
G.Pedda Mannem Vs State Of AP
Telangana High Court · (2022) 12 TEL CK 0051
Indian Penal Code, 1860 — Section 34, 302
High Courts08 Dec 2022Dismissed
Masipeddy Rajaiah And 6 Others Vs Bathini Mogili And 9 Others
Telangana High Court · (2022) 12 TEL CK 0087
Code Of Civil Procedure, 1908 — Order 1 Rule 10