High Courts19 Dec 2022Disposed Of
Yasam Raju Vs Govt Of A.P., Rep By Its Secretary
Telangana High Court · (2022) 12 TEL CK 0080
Constitution Of India, 1950 — Article 243ZC(3)Telangana Panchayat Raj Act, 2018 — Section 3(2)
COURT ARCHIVE
Telangana High Court judgments, 2022
985 judgments · page 2 of 50
High Courts19 Dec 2022Dismissed
P.Anji Reddy Vs Principal Secretary
Telangana High Court · (2022) 12 TEL CK 0079
Telangana Rights In Land And Pattadar Pass Books Act, 1971 — Section 5A
High Courts16 Dec 2022Partly Allowed
A. Rahman Vs A.P.S.R.T.C.
Telangana High Court · (2022) 12 TEL CK 0065
High Courts16 Dec 2022Disposed Of
Pentyala Kotesh Vs State Of Telangana
Telangana High Court · (2022) 12 TEL CK 0029
High Courts16 Dec 2022Allowed
Srinivas Kondu Vs Kondu Vijay Prakesh
Telangana High Court · (2022) 12 TEL CK 0028
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 6, 16, 17Telangana Civil Courts Act, 1972 — Section 5
High Courts15 Dec 2022Allowed
K. Anand Vs State Of Telangana And 4 Others
Telangana High Court · (2022) 12 TEL CK 0034
Code Of Criminal Procedure, 1973 — Section 231, 311, 482Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 15A(4)
High Courts15 Dec 2022Disposed Of
M. Sravan Kumar Vs Joint Commissioner St And 2 Others
Telangana High Court · (2022) 12 TEL CK 0033
Constitution Of India, 1950 — Article 14, 226, 300AAndhra Pradesh Revised Pension Rules, 1980 — Rule 9(2)(b), 9(2)(b)(ii), 9(4), 9(6), 52
High Courts15 Dec 2022Allowed
G Srinivas Vs State Of Telangana And 2 Others
Telangana High Court · (2022) 12 TEL CK 0032
Constitution Of India, 1950 — Article 14, 21Prevention of Corruption Act, 1988 — Section 7(a), 12, 13(1)(a), 13(1)(c), 13(1)(d)
High Courts15 Dec 2022Allowed
Vadai Sombai Vs United India Insurance Company Limited
Telangana High Court · (2022) 12 TEL CK 0031
Motor Vehicles Act, 1988 — Section 166(1)(c)Indian Penal Code, 1860 — Section 304A
High Courts15 Dec 2022Dismissed
B. Arogya Reddy Vs Show Reddy
Telangana High Court · (2022) 12 TEL CK 0030
High Courts14 Dec 2022Allowed
Karan Deep Singh Vs State Of Telangana And Another
Telangana High Court · (2022) 12 TEL CK 0059
Code Of Criminal Procedure, 1973 — Section 311Evidence Act, 1872 — Section 65B
High Courts14 Dec 2022Allowed
Elugeti Dasharatham Vs State Of Telangana
Telangana High Court · (2022) 12 TEL CK 0039
Code Of Criminal Procedure, 1973 — Section 161, 482
High Courts14 Dec 2022Disposed Of
Vishnu Manchu Vs Twitter Communications India Pvt. Ltd
Telangana High Court · (2022) 12 TEL CK 0038
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 39 Rule 3AInformation Technology (Intermediary Guidelines and Digital Media Ethics) Rules, 2021 — Rule 3(1)
High Courts14 Dec 2022Disposed Of
M.Naveenand Another Vs S.Indira And Another
Telangana High Court · (2022) 12 TEL CK 0037
Code Of Civil Procedure, 1908 — Section 151, Order 9 Rule 7
High Courts14 Dec 2022Disposed Of
Ogiboina Siva Naga Raju Vs State Of Telangana And 3 Others
Telangana High Court · (2022) 12 TEL CK 0036
Registration Act, 1908 — Section 22A, 71
High Courts14 Dec 2022Allowed
Challuri Venkataramana Vs State Of Telangana And 5 Others
Telangana High Court · (2022) 12 TEL CK 0035
Constitution Of India, 1950 — Article 342
High Courts13 Dec 2022Dismissed
Principal Commissioner Of Income Tax4 Vs Lanco Hills Technol Park Pvt Ltd
Telangana High Court · (2022) 12 TEL CK 0063
Income Tax Act, 1961 — Section 143(3), 147, 147(1), 148, 260A
High Courts13 Dec 2022Allowed
M/S. Sirla Builders Pvt. Ltd. Vs Commercial Tax Officer,
Telangana High Court · (2022) 12 TEL CK 0062
Andhra Pradesh General Sales Tax Act, 1957 — Section 5B, 5G, 20
High Courts13 Dec 2022Dismissed
K. Suri Babu Surendra Babu Vs U. Ramesh And Another
Telangana High Court · (2022) 12 TEL CK 0061
Negotiable Instruments Act, 1881 — Section 118, 118(a), 138, 138(b), 139General Clauses Act, 1963 — Section 27Evidence Act, 1872 — Section 114
High Courts13 Dec 2022Allowed
P. Madan Mohan Reddy Vs State Of Telangana
Telangana High Court · (2022) 12 TEL CK 0060
Andhra Pradesh Revised Pension Rules, 1980 — Rule 9, 9(2)(b)(i), 9(2)(b)(ii), 9(6)(a), 9(7)A.P. Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 20