High Courts08 Dec 2022Disposed Of
Yeshaboina Yakaiah Yakanna Vs State Of Telangana And 3 Others
Telangana High Court · (2022) 12 TEL CK 0022
Telangana Assigned Lands (Prohibition of Transfers) Act, 1977 — Section 4A(2)
COURT ARCHIVE
Telangana High Court judgments, 2022
985 judgments · page 4 of 50
High Courts08 Dec 2022Disposed Of
Sana Fatima Vs State Of Telangana
Telangana High Court · (2022) 12 TEL CK 0021
Code of Criminal Procedure, 1973 — Section 145, 145(5)
High Courts08 Dec 2022Disposed Of
Maddula Akshatha Lakshmi Vs State Of Telangana And 2others
Telangana High Court · (2022) 12 TEL CK 0020
Constitution Of India, 1950 — Article 226
High Courts08 Dec 2022Disposed Of
B Uma Devi Vs State Of Telangana And 5 Others
Telangana High Court · (2022) 12 TEL CK 0019
High Courts07 Dec 2022Disposed Of
Durgam Amal Vs State Of Telangana
Telangana High Court · (2022) 12 TEL CK 0027
High Courts07 Dec 2022Disposed Of
Mohd. Shareef Vs State Of Telangana And 2 Others
Telangana High Court · (2022) 12 TEL CK 0026
High Courts07 Dec 2022Disposed Of
M/S Laxmi Narayana Srikishan And 14 Others Vs State Of Telangana And 11 Others
Telangana High Court · (2022) 12 TEL CK 0025
Constitution Of India, 1950 — Article 226Central Sales Tax Act, 1956 — Section 8(1), 8(2), 9(2)Value Added Tax Act, 2005 — Section 31
High Courts07 Dec 2022Disposed Of
Akhtar Ali Vs State Of Telangana And 2 Others
Telangana High Court · (2022) 12 TEL CK 0024
Registration Act, 1908 — Section 71
High Courts07 Dec 2022Disposed Of
Bheema Vijaya Vs Dande Laxman And Another
Telangana High Court · (2022) 12 TEL CK 0023
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3A
High Courts06 Dec 2022Disposed Of
B.Ashok Kumar Vs Singareni Collieries Company Ltd And Others
Telangana High Court · (2022) 12 TEL CK 0011
Constitution Of India, 1950 — Article 14, 16, 19(1)(g)
High Courts06 Dec 2022Allowed
N.Raju Vs Director General Of Police And Others.
Telangana High Court · (2022) 12 TEL CK 0010
Indian Penal Code, 1860 — Section 354
High Courts06 Dec 2022
Madduri Devendra And Others Vs State Of Telandana
Telangana High Court · (2022) 12 TEL CK 0009
Constitution Of India, 1950 — Article 14, 16, 19(1)(g), 21, 153
High Courts06 Dec 2022
Manipati Lingam And Others Vs State Of Telangana
Telangana High Court · (2022) 12 TEL CK 0008
Constitution Of India, 1950 — Article 226
High Courts05 Dec 2022Allowed
T.Mohan Vs A.Dhanraj
Telangana High Court · (2022) 12 TEL CK 0018
Motor Vehicles Act, 1988 — Section 163A
High Courts05 Dec 2022Disposed Of
Surendra Kumar Sivapuram Vs Union Of India And 4 Others
Telangana High Court · (2022) 12 TEL CK 0017
Constitution Of India, 1950 — Article 21
High Courts05 Dec 2022Allowed
Ondi Satyanarayana Sattibabu,. Hyd. Vs M/S. Cargo Carriers Another
Telangana High Court · (2022) 12 TEL CK 0016
Motor Vehicles Act, 1988 — Section 166Indian Penal Code, 1860 — Section 338
High Courts05 Dec 2022Allowed
K Varalakshmi, Krishna Dist 2 Others Vs E Satyanarayana
Telangana High Court · (2022) 12 TEL CK 0015
Motor Vehicles Act, 1988 — Section 166
High Courts05 Dec 2022Allowed
Shanti Potluri, Yellareddyguda, Hyderabad And Another Vs Gautami Society
Telangana High Court · (2022) 12 TEL CK 0014
Code Of Civil Procedure, 1908 — Order 6 Rule 2, Order 6 Rule 4Indian Contract Act, 1872 — Section 25Transfer of Property Act, 1882 — Section 3
High Courts05 Dec 2022Allowed
I.Vishnuvardhan Reddy Vs P.Laxman Yadav
Telangana High Court · (2022) 12 TEL CK 0013
High Courts05 Dec 2022Allowed
Santhosh Mallik, R.R.Dt. Vs State Of Telangana
Telangana High Court · (2022) 12 TEL CK 0012
Indian Penal Code, 1860 — Section 302, 357Code of Criminal Procedure, 1973 — Section 232, 374(2), 482