COURT ARCHIVE

Telangana High Court judgments, 2020

40 judgments · page 1 of 2

High Courts23 Dec 2020Disposed Of

Guguloth Santosh Naik Vs State Of Telangana

Telangana High Court · (2020) 12 TEL CK 0009

Indian Penal Code, 1860 — Section 109, 166, 448, 504, 506Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(va), 18Code Of Criminal Procedure, 1973 — Section 154, 154(1), 491
High Courts22 Dec 2020Dismissed

Ganji Venkatesham Vs State Of Telangana

Telangana High Court · (2020) 12 TEL CK 0007

Indian Penal Code, 1860 — Section 302, 341, 376, 427, 447, 504, 506Andhra Pradesh Prevention Of Dangerous Activities Of Boot- Leggers, Dacoits, Drug-Offenders, Goondas, Immoral Traffic Offenders And Land-Grabbers Act, 1986 — Section 2, 2(a), 2(j), 3Constitution Of India, 1950 — Article 21
High Courts15 Dec 2020Dismissed

Mohamed Abdul Nayeem Zakee Vs State Of Telengana

Telangana High Court · (2020) 12 TEL CK 0006

Petroleum Rules, 2002 — Section 131, 131(i), 131(ii)Static And Mobile Pressure Vessels (Unfired) Rules, 2016 — Section 47, 59Constitution Of India, 1950 — Article 14, 19(1)(g), 19(6), 73, 162, 226
High Courts10 Dec 2020Allowed

Rajesh Agarwal Vs Reserve Bank Of India

Telangana High Court · (2020) 12 TEL CK 0004

Banking Regulation Act, 1949 — Section 35AInsolvency And Bankruptcy Code, 2016 — Section 7, 20Code Of Criminal Procedure, 1973 — Section 154
High Courts03 Dec 2020Dismissed

M/s AP Product Vs State Of Telangana

Telangana High Court · (2020) 12 TEL CK 0002

Code Of Criminal Procedure, 1973 — Section 102(1), 102, 102(3), 157(1), 451, 457Indian Penal Code, 1860 — Section 420, 465, 467, 468Constitution Of India, 1950 — Article 226
High Courts02 Dec 2020Disposed Of

Gudur Sandeep Reddy & Others Vs State Of Telangana

Telangana High Court · (2020) 12 TEL CK 0001

Indian Penal Code, 1860 — Section 34, 120B(1), 120A, 120B, 141, 143, 201, 302, 323, 362, 365, 452, 503, 506, 509Code Of Criminal Procedure, 1973 — Section 144, 151, 161, 164, 437(2), 439Evidence Act, 1872 — Section 107, 109
High Courts11 Nov 2020Dismissed

V. Kranthi Goud Vs State Of Telangana

Telangana High Court · (2020) 11 TEL CK 0005

Telangana Excise Act,. 1968 — Section 31(1)Indian Penal Code, 1860 — Section 481, 482, 483, 484, 485, 486, 487, 488, 489Customs Act, 1962 — Section 112, 114
High Courts11 Nov 2020Allowed

Kamlesh Steels Vs Deputy State Tax Officer

Telangana High Court · (2020) 11 TEL CK 0003

Central Sales Tax Act, 1956 — Section 68, 125, 129, 129(1), 135Central Goods And Services Tax Rules, 2017 — Rule 138A, 138(3)Constitution Of India, 1950 — Article 14, 265, 301
High Courts04 Sept 2020Dismissed

K. Babu Vs State Of Telangana

Telangana High Court · (2020) 09 TEL CK 0004

Telangana State And Subordinate Service Rules, 1996 — Rule 5, 6Telangana State Civil Services (Classification, Control And Appeal) Rules 1991 — Rule 9Constitution Of India, 1950 — Article 73, 154, 162, 309