High Courts04 Sept 2020Dismissed
Y. Devadas Vs State Of Telangana
Telangana High Court · (2020) 09 TEL CK 0002
Constitution Of India, 1950 — Article 309
COURT ARCHIVE
Telangana High Court judgments, 2020
40 judgments · page 2 of 2
High Courts04 Sept 2020Allowed
Saluvadi Sumalatha Vs Telangana Residential Educational Institutions Recruitment Board
Telangana High Court · (2020) 09 TEL CK 0001
High Courts03 Sept 2020Allowed
Yedla Babulu And others Vs State Of Telangana
Telangana High Court · (2020) 09 TEL CK 0005
Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 3(m), 11(1), 15, 16, 17, 18, 19(1), 21(4), 26, 31, 31A, 77(2), 108, 109(2)(v)Constitution Of India, 1950 — Article 14
High Courts01 Sept 2020Allowed
MS Industries & Spirits (P) Ltd. Vs M/s. Allied Blenders And Distillers Pvt Ltd.
Telangana High Court · (2020) 09 TEL CK 0006
Copyright Act, 1957 — Section 2(c)Code Of Civil Procedure, 1908 — Section 141, Order I Rule 10, Order 6 Rule 17, Order 16 Rule 1, Order 22 Rule 3, Order 39 Rule 1, Order 39 Rule 2
High Courts30 Jul 2020Dismissed
Garikipati Bulli Nayana Vs M/s. M.S.R.Housing And Resorts Private Limited And Others
Telangana High Court · (2020) 07 TEL CK 0001
Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10Indian Companies Act, 1914 — Section 91BCompanies Act, 1956 — Section 290
High Courts30 Jun 2020Dismissed
M/s. Sree Vishnu Constructions Vs Chief Engineer (Air Force)
Telangana High Court · (2020) 06 TEL CK 0002
Arbitration And Conciliation Act, 1996 — Section 11(5), 11(6)Right To Information Act, 2005 — Section 6Indian Contract Act, 1872 — Section 63
High Courts23 Jun 2020Dismissed
A.Raghunandan Raj Vs Fortune Monarch Associatesb
Telangana High Court · (2020) 06 TEL CK 0003
Arbitration And Conciliation Act, 1996 — Section 11, 11(5), 11(6)
High Courts19 Jun 2020Disposed Of
Ajay Tiwari Vs Vijayendra Bajpai
Telangana High Court · (2020) 06 TEL CK 0001
Arbitration And Conciliation Act, 1996 — Section 11, 11(6)Registration Act, 1908 — Section 17Indian Partnership Act, 1932 — Section 69, 69(1)
High Courts19 May 2020Disposed Of
M/s Jai Santoshimatha Realtors Vs V.Ravi Kumar And another
Telangana High Court · (2020) 05 TEL CK 0001
Arbitration And Conciliation Act, 1996 — Section 11(4)(a), 11(5), 11(6)English Arbitration Act, 1996 — Section 14Limitation Act 1963 — Section 34(3)
High Courts29 Apr 2020Dismissed
Hyderabad Precision Mfg. Co. Pvt. Ltd. Vs General Manager, Ordinance Factory
Telangana High Court · (2020) 04 TEL CK 0003
Arbitration And Conciliation Act, 1996 — Section 11(6), 20(1)Code Of Civil Procedure, 1908 — Section 16, 17, 18, 19, 20, 21
High Courts29 Apr 2020Dismissed
Mech Components Private Ltd Vs Director General, Ordinance Factories
Telangana High Court · (2020) 04 TEL CK 0002
Arbitration And Conciliation Act, 1996 — Section 11(6), 20(1)Code Of Civil Procedure, 1908 — Section 16, 17, 18, 19, 20, 21
High Courts29 Apr 2020Disposed Of
M/s.M.B.S. Impex Private Limited & another Vs Minerals and Metals Trading Corporation Limited,
Telangana High Court · (2020) 04 TEL CK 0001
Arbitration And Conciliation Act, 1996 — Section 7, 7(4)(a), 7(5), 8, 11, 16Indian Contract Act, 1873 — Section 10Constitution Of India, 1950 — Article 12, 227
High Courts05 Mar 2020Allowed
M/s.Sree Neelalohita Associates Vs M.A.Aleem & others
Telangana High Court · (2020) 03 TEL CK 0001
Arbitration And Conciliation Act, 1996 — Section 8, 11, 11(4), 11(6)Contract Act, 1872 — Section 23Code Of Civil Procedure, 1908 — Order 26 Rule 9, Order 39 Rules 1, Order 39 Rules 2
High Courts04 Feb 2020Disposed Of
DIC-NCC-JV Vs M/s. Sri Harsha Constructions & others
Telangana High Court · (2020) 02 TEL CK 0001
Arbitration And Conciliation Act, 1996 — Section 11(6)
High Courts24 Jan 2020Allowed
Pilli Mallaiah Vs Deputy Collector/Tahsildar
Telangana High Court · (2020) 01 TEL CK 0006
Constitution Of India, 1950 — Article 14, 300ATelangana Record of Rights in Land and Pattedar Pass Books Act, 1971 — Section 5A, 5A(4), 9
High Courts07 Jan 2020Allowed
Sterlite Technologies Limited Vs Aster Private Limited
Telangana High Court · (2020) 01 TEL CK 0005
Arbitration And Conciliation Act, 1996 — Section 7, 11(4)(a), 11(5), 11(6)
High Courts03 Jan 2020Allowed
SK. Nazeer Vs Transport Commissioner
Telangana High Court · (2020) 01 TEL CK 0004
Andhra Pradesh Civil Services (Classification Control And Appeal) Rules, 1991 — Rule 37Constitution Of India, 1950 — Article 14, 16
High Courts03 Jan 2020Disposed Of
Thalia Naresh Patvari Naresh Vs State Of Telangana And Others
Telangana High Court · (2020) 01 TEL CK 0003
Telangana State Excise Act, 1968 — Section 34(e)
High Courts03 Jan 2020Partly Allowed
Reliance General Insurance Co. Ltd., Vs Bandaru Chandrakala
Telangana High Court · (2020) 01 TEL CK 0002