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Telangana High Court judgments, 2019

68 judgments · page 1 of 4

High Courts16 Dec 2019Dismissed

Habeebunnisa Begum Vs M/s. Manidhari Metal Pvt. Ltd.,

Telangana High Court · (2019) 12 TEL CK 0001

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 17Security Interest (Enforcement) Rules, 2002 — Rule 8(1), 8(2), 8(6), 9(4), 9(5)Constitution Of India, 1950 — Article 226
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High Courts05 Dec 2019Dismissed

K. Kishan Reddy Vs State

Telangana High Court · (2019) 12 TEL CK 0006

Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 161, 164Evidence Act, 1872 — Section 8
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High Courts15 Nov 2019Allowed

J. Srinivas Rao Vs State

Telangana High Court · (2019) 11 TEL CK 0004

Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 164
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High Courts15 Nov 2019Allowed

V. Ramesh Babu Vs State Of Andhra Pradesh

Telangana High Court · (2019) 11 TEL CK 0003

Motor Vehicles Act, 1988 — Section 166Code Of Criminal Procedure, 1973 — Section 195, 195(1)(b), 195(1)(b)(i), 195(3), 340, 340(1), 341, 343Indian Penal Code, 1860 — Section 174, 191, 192, 193, 194, 195, 196, 197, 198, 199, 200, 205, 206, 207, 208, 209, 210, 211, 228, 471
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High Courts15 Nov 2019Allowed

Sk. Hussain Vs State Of Andhra Pradesh

Telangana High Court · (2019) 11 TEL CK 0001

Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Evidence Act, 1872 — Section 114Code Of Criminal Procedure, 1973 — Section 164, 374
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High Courts12 Nov 2019Allowed

M/s. Indu Projects Limited Vs Telangana Micro & Small Enterprises

Telangana High Court · (2019) 11 TEL CK 0010

Micro, Small And Medium Enterprises Development Act, 2006 — Section 2(e), 2(m), 16, 18, 18(3), 19, 21Arbitration And Conciliation Act, 1996 — Section 19, 34, 65, 66, 67, 68, 69, 70, 71, 72, 73, 74, 75, 76, 77, 78, 79, 80, 81Constitution Of India, 1950 — Article 226
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High Courts12 Nov 2019Partly Allowed

Polepaka Praveen @ Pawan Vs State Of Telangana

Telangana High Court · (2019) 11 TEL CK 0002

Indian Penal Code, 1860 — Section 302, 363, 376A, 376AB, 379, 449Protection Of Children From Sexual Offences Act, 2012 — Section 5(i), 5(m), 6Code Of Criminal Procedure, 1973 — Section 43, 228, 313
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