Code Of Civil Procedure, 1908 — Section 151, Order 14 Rule 2, Order 14 Rule 1, Order 10 Rule 2, Order 14 Rule 2(1), Order 14 Rule 2(2), Order 14 Rule 1(5), Order 1 Rule 8, Order 14 Rule 1(6)Constitution Of India, 1950 — Article 227

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High Courts18 Jul 2019Dismissed

United India Insurance Company Limited, Rep. By Its Branch Manager Vs K. Neelabai And Others And Ors

Telangana High Court · (2019) 07 TEL CK 0004

Motor Vehicles Act, 1988 — Section 140, 140(4), 147, 149, 163A, 163A(2), 166

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High Courts17 Jul 2019Dismissed

R. Bhoopathi Reddy Vs Chairman, Telangana State Legislative Council

Telangana High Court · (2019) 07 TEL CK 0007

Constitution Of India, 1950 — Article 105, 143, 194, 245, 246, 247, 248, 249, 250, 251, 252, 253, 254, 255, 368, 368(2)Members Of The Telangana Legislative Council (Disqualification On Ground Of Defection) Rules, — Rule 6, 7, 7(1), 7(2), 7(3), 7(4), 7(5), 7(6), 7(7)

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High Courts10 Jul 2019Allowed

Dr. Ramesh Chennamaneni Vs Union Of India

Telangana High Court · (2019) 07 TEL CK 0006

Constitution Of India, 1950 — Article 5, 6, 7, 7(1)(a), 8, 9, 10, 11Citizenship Rules, 1956 — Rule 5BCitizenship Rules, 2009 — Rule 8

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High Courts10 Jul 2019Allowed

Bajaj Allianz General Insurance Company Limited, Rep. By Its Divisional Manager And Ors Vs N.Sandeep And Others

Telangana High Court · (2019) 07 TEL CK 0005

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