High Courts03 Nov 2025Dismissed
Dumpeti Sushma Vs Kandukuri Ravinder
Telangana High Court · (2025) 11 TEL CK 1786
Constitution of India, 1950- Article 227Evidence Act, 1872- Section 45
COURT ARCHIVE
Telangana High Court judgments, 2025
114 judgments · page 1 of 6
High Courts31 Oct 2025Allowed
Madhavi Desidi and another Vs State of Telangana
Telangana High Court · (2025) 10 TEL CK 1242
Constitution of India, 1950- Article 226Indian Penal Code, 1860- 34, 420, 506
High Courts31 Oct 2025Allowed
Pati Kamalamma and another Vs State of Telangana
Telangana High Court · (2025) 10 TEL CK 1241
Constitution of India, 1950- Article 226Indian Penal Code, 1860- 34, 420, 506
High Courts31 Oct 2025Allowed
Anchanoori Rajesh Vs State of Telangana
Telangana High Court · (2025) 10 TEL CK 1240
Constitution of India, 1950- Article 226Indian Penal Code, 1860- 504, 506, 507
High Courts31 Oct 2025Allowed
Vyamasani Madhavi and another Vs State of Telangana
Telangana High Court · (2025) 10 TEL CK 1239
Indian Penal Code, 1860- Section 34, 420Telangana Protection of Depositors of Financial Establishments Act, 1999- Section 2, 5Chit Funds Act, 1982- Section 3
High Courts30 Oct 2025Dismissed
Guda Sunanda Vs State of Telangana
Telangana High Court · (2025) 10 TEL CK 1238
Registration Act, 1908- Section 21, 22
High Courts28 Oct 2025Dismissed
Roshni Devi Vs State of Telangana
Telangana High Court · (2025) 10 TEL CK 1243
Constitution of India, 1950- Article 21, 22, 47Telangana Prevention of Dangerous Activities Act, 1986- Section 3(2)Narcotic Drugs and Psychotropic Substances Act, 1985- Section 2, 8, 9, 10, 11
High Courts25 Oct 2025Disposed Of
Denaboina Lavan Kumar Vs State of Telangana
Telangana High Court · (2025) 10 TEL CK 1234
Indian Penal Code, 1860 - Section 34, 386, 420, 468, 471, 447, 506Telangana Rights in Land and Pattadar Passbooks Act, 2013 - Section 5(B)Code of Criminal Procedure, 1973 - Section 173(2), 482
High Courts23 Oct 2025Dismissed
Telangana State Southern Power Distribution Company Limited Vs The Asst. Provident Fund Commissioner & Anr.
Telangana High Court · (2025) 10 TEL CK 2323
Constitution of India-Article 226CPC-Section 151EPF Act-Section 7-A, 7Q, 14B, 7-I(2), 7-O
High Courts23 Oct 2025Dismissed
Telangana State Southern Power Distribution Company Limited Vs The Asst. Provident Fund Commissioner & Anr.
Telangana High Court · (2025) 10 TEL CK 2322
Constitution of India-Article 226CPC-Section 151EPF Act-Section 7-A, 7Q, 14B, 7-I(2), 7-O
High Courts17 Oct 2025Disposed Of
M. Ramulu Vs Smt. Vakati Karuna & Ors.
Telangana High Court · (2025) 10 TEL CK 2321
Contempt of Courts Act, 1971-Sections 10 to 12CPC-Section 151Contempt of Courts Rules-Rule 18
High Courts17 Oct 2025Allowed
Kareti Venkata Subba Reddy Vs State of Telangana
Telangana High Court · (2025) 10 TEL CK 1233
Indian Penal Code, 1860 - Section 34, 120(B), 323, 384, 406, 420, 423, 447, 467, 468, 506Code of Criminal Procedure, 1973 - Section 156(3), 482
High Courts16 Oct 2025Dismissed
Penaboina Edukondalu Vs The State Of Telangana & Ors.
Telangana High Court · (2025) 10 TEL CK 2319
Constitution of India-Article 226CPC-Section 151
High Courts16 Oct 2025Allowed
Godari Ramulu and Others Vs Godari Bheeraiah
Telangana High Court · (2025) 10 TEL CK 1237
Civil Procedure Code, 1908 - Section 96Hindu Succession Act, 1956 - Section 8Evidence Act, 1872 - Section 5, 50, 60
High Courts15 Oct 2025Allowed
Reddyshetty Srihari and Another Vs Surineni Chakradhar Rao
Telangana High Court · (2025) 10 TEL CK 1236
Constitution of India, 1950 - Article 227Civil Procedure Code, 1908 - Section 151, Order 26 Rule 9Rights of Lands and Pattadar Passbook Act, 1971 - Section 5
High Courts15 Oct 2025Allowed
Iffco Tokio General Insurance Co. Ltd Vs Badavath Balkishan and others
Telangana High Court · (2025) 10 TEL CK 1235
Indian Penal Code, 1860 - Section 304(A)Motor Vehicles Act, 1989 - Section 149, 168Evidence Act, 1872 - Section 106
High Courts08 Oct 2025Dismissed
Ireddy Ravinder Reddy Vs State of Telangana
Telangana High Court · (2025) 10 TEL CK 1232
Code of Criminal Procedure, 1973 - Section 145
High Courts07 Oct 2025Dismissed
Swargam Venkata Swamy Vs Eligeti Prabhakar
Telangana High Court · (2025) 10 TEL CK 1231
Specific Relief Act, 1963 - Section 12Transfer of Property Act, 1882 - Section 43
High Courts06 Oct 2025Disposed Of
Eslavath Sunitha Vs The State Of Telangana & Ors.
Telangana High Court · (2025) 10 TEL CK 1716
Constitution of India-Article 226, 300(A)CPC-Section 151
High Courts06 Oct 2025Allowed
Digamabara Rao and another Vs Joint Collector
Telangana High Court · (2025) 10 TEL CK 1230
Andhra Pradesh Tenancy and Agricultural Lands Act, 1950 - Section 34, 35, 37, 40