National Investigation Agency Act, 2008 - Section 21Unlawful Activities (Prevention) Act, 1967 - Section 13(1), 18, 15, 45Indian Penal Code, 1860 - Section 34, 120(B), 121, 141, 153

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High Courts05 Feb 2025Dismissed

G.Srinivas Vs State of Telangana

Telangana High Court · (2025) 02 TEL CK 0968

Andhra Pradesh General Sales Tax Act, 1957 - Section 9, 9(1)Central Sales Tax Act, 1956 - Section 8

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High Courts03 Feb 2025Dismissed

A.R. Vilasitha Vs State of Telangana

Telangana High Court · (2025) 02 TEL CK 0967

Code of Criminal Procedure, 1973 - Section 482Negotiable Instruments Act, 1881 - Section 138, 139Evidence Act, 1872 - Section 114

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High Courts29 Jan 2025Dismissed

B.Balkishan Vs State ACB, CIU Range

Telangana High Court · (2025) 01 TEL CK 1643

Limitation Act, 1963 - Article 59Civil Procedure Code, 1908 - Order 7 Rule 11, Order 7 Rule 11(d)

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High Courts22 Jan 2025Disposed Of

Garikapati Siva Kumar Vs Boyapati @ Garikapati Jayalakshmi

Telangana High Court · (2025) 01 TEL CK 1642

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High Courts09 Jan 2025Disposed Of

K. Narendar, S/o. Yadagiri Vs V. Nageswara Rao, S/o. Talababy

Telangana High Court · (2025) 01 TEL CK 1641

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