High Courts01 May 2025Disposed Of
Tumu Gopala Rao & two others Vs Ravella Kalavathi & another
Telangana High Court · (2025) 05 TEL CK 0605
COURT ARCHIVE
Telangana High Court judgments, 2025
110 judgments · page 5 of 6
High Courts29 Apr 2025Disposed Of
National Insurance Company Limited Vs Nadipolla Badrugonda
Telangana High Court · (2025) 04 TEL CK 0716
Juvenile Justice (Care and Protection of Children) Act, 2015 - Section 80, 81Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 31(1), 35(3)
High Courts25 Apr 2025Dismissed
Jorrigala Narender Vs Bheemreddy Pradeep Kumar
Telangana High Court · (2025) 04 TEL CK 0719
Commercial Courts Act, 2015 - Section 13Limitation Act, 1963 - Section 5
High Courts25 Apr 2025Dismissed
V.Laxma Reddy Vs Land Acquisition Officer
Telangana High Court · (2025) 04 TEL CK 0718
Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 34, 307, 323, 427, 447, 506
High Courts25 Apr 2025Dismissed
Mattapudi Bhanu Chand Vs Punjab National Bank
Telangana High Court · (2025) 04 TEL CK 0717
Telangana State and Subordinate Service Rules, 1996 - Rule 22, 22(2)
High Courts16 Apr 2025Allowed
Sant Damaji Sahakari Sakhar Kharkana Ltd Vs Ajaykumar Sushilkumar
Telangana High Court · (2025) 04 TEL CK 0715
Negotiable Instrument Act, 1881 - Section 80
High Courts10 Apr 2025Allowed
Renikuntla @ Chinthala Kavitha Vs State of Telangana
Telangana High Court · (2025) 04 TEL CK 0713
Constitution of India, 1950 - Article 18, 19, 21, 23, 54Civil Procedure Code, 1908 - Order 7 Rule 1, Order 14 Rule 2, Order 20 Rule 5
High Courts09 Apr 2025Dismissed
Jagarlamudi Venkat Ram Vs State of Telangana
Telangana High Court · (2025) 04 TEL CK 0714
High Courts26 Mar 2025Allowed
Takur Balaji Vs State of Telangana
Telangana High Court · (2025) 03 TEL CK 0765
Indian Penal Code, 1860 - Section 34, 376, 417, 506Code of Criminal Procedure, 1973 - Section 161
High Courts21 Mar 2025Allowed
Paladugu Satyavathi and others Vs United India Insurance Company Limited
Telangana High Court · (2025) 03 TEL CK 0762
Civil Procedure Code, 1908 - Section 26(1), Order 7 Rule 1Specific Relief Act, 1963 - Section 16(c)Negotiable Instruments Act, 1881 - Section 138
High Courts18 Mar 2025Allowed
Mohd.Jafaruddin @ Jaffar Vs State of Telangana
Telangana High Court · (2025) 03 TEL CK 0764
Code of Criminal Procedure, 1973 - Section 164, 313, 374(2)Prevention of Corruption Act, 1988 - Section 7, 13(1), 13(2), 20
High Courts18 Mar 2025Allowed
Balbeer Singh Parmar Vs State of Telangana
Telangana High Court · (2025) 03 TEL CK 0761
Constitution of India, 1950 - Article 19, 19(1)Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Telangana Medical Practitioners Registration Act, 1968 - Section 20(ii)
High Courts18 Mar 2025Allowed
Maya Varma Vs Nagarla Vishnuvardhan
Telangana High Court · (2025) 03 TEL CK 0760
Code of Criminal Procedure, 1973 - Section 156(3), 482Indian Penal Code, 1860 - Section 406, 420, 506
High Courts13 Mar 2025Dismissed
CH.Kanakaraju @ Chinnam Kanakaraju Vs State of Telangana
Telangana High Court · (2025) 03 TEL CK 0763
Code of Criminal Procedure, 1973 - Section 151, 156(3), 173(2), 200, 202, 204, 482Indian Penal Code, 1860 - Section 120(B), 405, 406, 420, 465, 467, 468, 471Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528
High Courts11 Mar 2025Allowed
A.Sridevi and others Vs State of Telangana
Telangana High Court · (2025) 03 TEL CK 0759
Constitution of India, 1950 - Article 227Transfer of Property Act, 1882 - Section 52Civil Procedure Code, 1908 - Order 39, Rule 1, Order 39, Rule 2
High Courts07 Mar 2025Allowed
Telangana State Road Transport Corporation Vs Pillala Bhoomesh
Telangana High Court · (2025) 03 TEL CK 0758
Hindu Marriage Act, 1955 - Section 13(1)
High Courts06 Mar 2025Dismissed
Alla Devamma Vs Municipal Council
Telangana High Court · (2025) 03 TEL CK 0757
Constitution of India, 1950 - Article 226Legal Services Authorities Act, 1987 - Section 18, 19(5), 20
High Courts28 Feb 2025Dismissed
Uzma Nazneen Vs Asia Tabassum and 2 others
Telangana High Court · (2025) 02 TEL CK 0976
Civil Procedure Code, 1908 - Section 151Telangana State Agency Rules, 1924 - Rule 42(a), 42(c)
High Courts25 Feb 2025Dismissed
Lamba Saleem Vs State of Telangana
Telangana High Court · (2025) 02 TEL CK 0975
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 2, 19, 20Contract Act, 1872 - Section 72Companies Act, 1956 - Section 4(A)
High Courts20 Feb 2025Disposed Of
Kaveti Nageshwar Rao And Others Vs State of Telangana
Telangana High Court · (2025) 02 TEL CK 0974
Constitution Of India, 1950 - Article 215, 227Urban Land (Ceiling and Regulation) Act, 1976 - Section 4(1), 8(4), 9, 10(3), 11(8)Contempt of Courts Act, 1971 - Section 17, 20