High Courts30 Jul 2025Dismissed
Rafath Sulthana & Ors. Vs The State Of Telangana & Ors.
Telangana High Court · (2025) 07 TEL CK 1598
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
COURT ARCHIVE
Telangana High Court judgments, 2025
110 judgments · page 4 of 6
High Courts28 Jul 2025Allowed
Oriental Insurance Company Ltd Vs Thummala Vimalamma
Telangana High Court · (2025) 07 TEL CK 0628
Prevention of Corruption Act, 1988 - Section 13(2), 13(1)(e)Code of Criminal Procedure, 1973 - Section 428
High Courts25 Jul 2025Dismissed
Tejaswini Vishwanath Vs Union of India
Telangana High Court · (2025) 07 TEL CK 0623
Constitution of India, 1950 - Article 227Civil Procedure Code, 1908 - Order 6 Rule 17, Order 2 Rule 2
High Courts25 Jul 2025Allowed
Karan Sajnani Vs State of Telangana
Telangana High Court · (2025) 07 TEL CK 0620
Andhra Pradesh General Sales Tax Act, 1957 - Section 33(B), 33(F)
High Courts25 Jul 2025Dismissed
Telangana State Industrial Development Corporation Limited Vs Mark Raj Kumar
Telangana High Court · (2025) 07 TEL CK 0619
Evidence Act, 1872 - Section 115Civil Procedure Code, 1908 - Order 6 Rule 17
High Courts18 Jul 2025Allowed
Kandala Pulamma Vs Chennu Vijaya Venkata Lakshmana Kumar
Telangana High Court · (2025) 07 TEL CK 0618
High Courts16 Jul 2025Allowed
D.Sammaiah Vs State of Telangana
Telangana High Court · (2025) 07 TEL CK 0624
Code of Criminal Procedure, 1973 - Section 421Indian Penal Code, 1860 - Section 34, 406, 420, 421
High Courts15 Jul 2025Dismissed
N. Dhanraj Singh Vs State of Telangana and others
Telangana High Court · (2025) 07 TEL CK 0621
Constitution of India, 1950 - Article 227Civil Procedure Code, 1908 - Section 115, Rule 13
High Courts09 Jul 2025Allowed
J Harichand Vs State of Telangana and others
Telangana High Court · (2025) 07 TEL CK 0622
Education Code for Kendriya Vidyalayas, 1963 - Article 81(B)
High Courts03 Jul 2025Allowed
J. Kishan and others Vs TSRTC rep. by its Vice Chairman-cum-Managing Director, Hyderabad and two others
Telangana High Court · (2025) 07 TEL CK 0617
Arms Act, 1959 - Section 5, 7, 25, 25(1)(A)
High Courts03 Jul 2025Dismissed
Sayyad Ashraf Vs State of Telangana
Telangana High Court · (2025) 07 TEL CK 0616
State Financial Corporations Act, 1951 - Section 31(1)(a)Commercial Courts Act, 2015 - Section 13, 13(1A)Limitation Act, 1963 - Section 5
High Courts27 Jun 2025Dismissed
Keesara Laxmi, Lakshmi And 5 Others Vs State of Telangana
Telangana High Court · (2025) 06 TEL CK 0379
Constitution of India, 1950 - Article 14, 19, 300(A)Greater Hyderabad Municipal Corporation Act, 1955 - Section 2(3)
High Courts13 Jun 2025Allowed
Sarvaraya Textiles Employees Group Gratuity Trust and other Vs Debt Recovery Tribunal
Telangana High Court · (2025) 06 TEL CK 0382
High Courts10 Jun 2025Allowed
Hari Sach Dev Vs Gulzar Natarajan
Telangana High Court · (2025) 06 TEL CK 0381
Constitution of India, 1950 - Article 14, 21Hindu Marriage Act, 1955 - Section 13(1)(b)Guardians and Wards Act, 1890 - Section 7, 10, 25
High Courts10 Jun 2025Allowed
Vallapu Somya and others Vs State of Telangana
Telangana High Court · (2025) 06 TEL CK 0380
Constitution of India, 1950 - Article 38
High Courts21 May 2025Dismissed
Transmission Corporation of Andhra Pradesh Limited Vs Sri Gowri Shankar Cable Industries
Telangana High Court · (2025) 05 TEL CK 0610
Indian Penal Code, 1860 - Section 304(A)
High Courts21 May 2025Dismissed
Modi Builders & Realtors (P) Ltd. And Others Vs Asst. Commissioner of Income Tax
Telangana High Court · (2025) 05 TEL CK 0609
Hindu Marriage Act, 1955 - Section 9, 13(1)
High Courts02 May 2025Dismissed
Additional Collector, PIC Chairman Vs A.Rajaram Reddy
Telangana High Court · (2025) 05 TEL CK 0607
Constitution of India, 1950 - Article 6(B), 6(C), 227Stamp Act, 1899 - Section 38(2)Civil Procedure Code, 1908 - Section 151
High Courts01 May 2025Disposed Of
Yellanki Gopala Rao Vs Yellanki Radhamma
Telangana High Court · (2025) 05 TEL CK 0608
Constitution of India, 1950 - Article 227Civil Procedure Code, 1908 - Section 151, Order 6 Rule 17
High Courts01 May 2025Dismissed
Nanneboina Lakshmi & another Vs Uyyuri Pushpavathi & others
Telangana High Court · (2025) 05 TEL CK 0606
Civil Procedure Code, 1908 - Section 151, Order 18 Rule 1