High Courts26 Sept 2025Dismissed
Narne Estates Private Ltd Vs Nellutla Kummari Shiva Raju and others
Telangana High Court · (2025) 09 TEL CK 0674
Civil Procedure Code, 1908 - Order 18 Rule 17
COURT ARCHIVE
Telangana High Court judgments, 2025
110 judgments · page 2 of 6
High Courts24 Sept 2025Dismissed
State of Andhra Pradesh Vs Stypack (P) Limited
Telangana High Court · (2025) 09 TEL CK 0671
Telangana Value Added Tax Act, 2005 - Section 34(1)Telangana Value Added Tax Rules, 2005 - Rule 46
High Courts23 Sept 2025Allowed
Vemula Prabhu & Ors. Vs The State Of Telangana & Anr.
Telangana High Court · (2025) 09 TEL CK 1365
BNSS, 2023-Section 528, 359(2), 359(6)BNS-Section 69, 296(b), 351(3)
High Courts23 Sept 2025Allowed
Vemula Prabhu & Ors. Vs The State Of Telangana & Anr.
Telangana High Court · (2025) 09 TEL CK 1361
BNSS, 2023-Section 528, 359(6), 359(2)BNS-Section 69, 296(b), 351(3)
High Courts23 Sept 2025Dismissed
Vijaya Laxmi Agarwal Vs SBPL Infrastructure Limited
Telangana High Court · (2025) 09 TEL CK 0670
Stamps and Registration Act, 1908 - Section 22(a)(1)(e), 22(a)
High Courts23 Sept 2025Allowed
Mohammed Irfan Khan Vs State of A.P
Telangana High Court · (2025) 09 TEL CK 0669
Limitation Act, 1963 - Article 136Civil Procedure Code, 1908 - Order 21 Rule 35
High Courts22 Sept 2025Dismissed
Sri Abdul Khadar @ Abdul Quadar and others Vs Union of India and another
Telangana High Court · (2025) 09 TEL CK 0673
Constitution of India, 1950 - Article 14, 21, 32, 226, 300(a)Stamps and Registration Act, 1908 - Section 22(a)(1)(e), 22(a)
High Courts22 Sept 2025Allowed
P. Thikkaiah and others Vs State of Telangana
Telangana High Court · (2025) 09 TEL CK 0672
Prevention of Corruption Act, 1988 - Section 7, 13(1)(d), 13(2)Code of Criminal Procedure, 1973 - Section 313
High Courts19 Sept 2025Dismissed
Smt. Sher Bharathi Murthy Vs The Principal Secretary Home Department & Ors.
Telangana High Court · (2025) 09 TEL CK 1358
Constitution of India-Article 226, 14, 21CPC-Section 151
High Courts19 Sept 2025Dismissed
Smt. Sher Bharathi Murthy Vs The Principal Secretary Home Department & Ors.
Telangana High Court · (2025) 09 TEL CK 1178
Constitution of India-Article 226, 14, 21CPC-Section 151
High Courts18 Sept 2025Dismissed
R. Mahender Vs State of A.P
Telangana High Court · (2025) 09 TEL CK 0668
Telangana Universities Act, 1991 - Section 49
High Courts18 Sept 2025Allowed
Grandhe Developers Pvt. Ltd Vs State of Telangana
Telangana High Court · (2025) 09 TEL CK 0667
Indian Penal Code, 1860 - Section 302, 304(2)
High Courts17 Sept 2025Allowed
Sharjil Khan Vs The State Of Telangana & Ors.
Telangana High Court · (2025) 09 TEL CK 1181
Code of Criminal Procedure, 1973-Section 397, 401B.N.S.S.-Section 528Indian Limitation Act, 1963-Section 5
High Courts16 Sept 2025Disposed Of
Burra Lakshmi Devi & Ors. Vs State Of Telangana & Anr.
Telangana High Court · (2025) 09 TEL CK 1180
Indian Penal Code-Section 498-ADowry Prohibition Act, 1961-Section 3BNSS-Section 528
High Courts15 Sept 2025Dismissed
Devasani Rajaveeru & Ors. Vs The District Collector & Ors.
Telangana High Court · (2025) 09 TEL CK 1179
Constitution of India-Article 226, 14, 300-ACPC-Section 151
High Courts11 Sept 2025Allowed
Avula Krishnaiah Vs Banoth Shankar
Telangana High Court · (2025) 09 TEL CK 0666
Civil Procedure Code, 1908 - Order 38 Rule 5, Order 37 Rule 3
High Courts09 Sept 2025Allowed
Polasa Ravi Kumar Vs State of Telangana
Telangana High Court · (2025) 09 TEL CK 0664
Prevention of Corruption Act, 1988 - Section 7, 13(1)(d), 13(2)
High Courts09 Sept 2025Allowed
Madineni Subba Rao Vs Jamalapudi Venkateswara Rao
Telangana High Court · (2025) 09 TEL CK 0663
Hindu Succession Act, 1956 - Section 6
High Courts04 Sept 2025Dismissed
Bhuvanagiri Venkata Lakshmi Nagavali Vs State of Telangana and Others
Telangana High Court · (2025) 09 TEL CK 1136
Constitution of India-Article 226Code of Civil Procedure, 1908-Section 151
High Courts03 Sept 2025Partially allowed
Akula Sandeep Vs Junnaavula Saraiah and others
Telangana High Court · (2025) 09 TEL CK 1135
Motor Vehicles Act, 1988-Section 166, 173