High Courts30 Dec 2024Dismissed
Nagula Ganga Jamuna Vs State of Andhra Pradesh
Telangana High Court · (2024) 12 TEL CK 1226
Commercial Court Act, 1960 - Section 12(a), 14, 15(2), 91, 163, 164
COURT ARCHIVE
Telangana High Court judgments, 2024
283 judgments · page 1 of 15
High Courts27 Dec 2024Allowed
Sardar Vallabhhbai Patel National Police Academy and another Vs Kaling Corp
Telangana High Court · (2024) 12 TEL CK 1227
High Courts23 Dec 2024Dismissed
Ch.Santhosh Reddy & another Vs Ram Reddy & others
Telangana High Court · (2024) 12 TEL CK 1225
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 324(4), 329(3)
High Courts23 Dec 2024Allowed
Banoth Veeranna and others Vs State of Andhra Pradesh
Telangana High Court · (2024) 12 TEL CK 1222
Arbitration and Conciliation Act, 1996 - Section 8, 10, 22, 34, 37, 43
High Courts19 Dec 2024Dismissed
Taduri Anil Kumar Goud Vs Baride @ Rangari Krishna Bai
Telangana High Court · (2024) 12 TEL CK 1223
High Courts16 Dec 2024Allowed
Synergies Castings Ltd Hyderabad Vs Asst. C. I. T.
Telangana High Court · (2024) 12 TEL CK 1224
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 494Code of Criminal Procedure, 1973 - Section 2(d), 198, 198(1)
High Courts09 Dec 2024Allowed
Kummari Pentamma Vs State of Telangana
Telangana High Court · (2024) 12 TEL CK 1221
Income Tax Act, 1961 - Section 14(A), 80(IB), 143(1), 260(A)
High Courts27 Nov 2024Dismissed
D.Krishna Rao Vs Union of India
Telangana High Court · (2024) 11 TEL CK 1299
Constitution of India, 1950 - Article 227Civil Procedure Code, 1908 - Section 24, 115, Order 2 Rule 2
High Courts27 Nov 2024Allowed
Shaik Janimiya Vs Rajeev Trivedi
Telangana High Court · (2024) 11 TEL CK 1298
Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 498(A)Dowry Prohibition Act, 1961 - Section 3, 4
High Courts25 Nov 2024Allowed
Arnakonda Sadanandam & Others Vs Singareni Colleries Company Ltd
Telangana High Court · (2024) 11 TEL CK 1301
Motor Vehicles Act, 1988 - Section 173
High Courts25 Nov 2024Dismissed
Kasula Abhitej Vs Kasula @ Sangem Manvita & others
Telangana High Court · (2024) 11 TEL CK 1300
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii), 29, 37
High Courts13 Nov 2024Allowed
B.Raghu Kumar Vs State ACB
Telangana High Court · (2024) 11 TEL CK 1296
Telangana Town Planning Act, 1920 - Section 19
High Courts12 Nov 2024Dismissed
B.Arjun Vs Additional Collector
Telangana High Court · (2024) 11 TEL CK 1297
Motor Vehicles Act, 1988 - Section 173Indian Penal Code, 1860 - Section 304(A), 337, 338
High Courts08 Nov 2024Allowed
Reddy Srinivasa Rao Vs High Court For The State Of Telangana
Telangana High Court · (2024) 11 TEL CK 1294
Land Acquisition Act, 1894 - Section 4(1), 18, 54
High Courts08 Nov 2024Allowed
M.Janardhan Reddy Vs State of Andhra Pradesh
Telangana High Court · (2024) 11 TEL CK 1293
High Courts05 Nov 2024Allowed
Shaik Shahmeer Vs State of Telangana
Telangana High Court · (2024) 11 TEL CK 1295
Motor Vehicles Act, 1988 - Section 129
High Courts30 Oct 2024Disposed Of
B.Venkat Kumar and others Vs State of Telangana
Telangana High Court · (2024) 10 TEL CK 1194
High Courts29 Oct 2024Disposed Of
Regional Manager Vs P. Janardhan
Telangana High Court · (2024) 10 TEL CK 1193
High Courts21 Oct 2024Dismissed
Mungi Janardhan Rao Vs State ACB
Telangana High Court · (2024) 10 TEL CK 1192
Constitution of India, 1950 - Article 226
High Courts16 Oct 2024Dismissed
A. Neeraja Vs State of Telangana
Telangana High Court · (2024) 10 TEL CK 1191
Constitution of India, 1950 - Article 21, 226Bharatiya Nyaya Sanhita, 2023 - Section 316(2), 318(4)