High Courts22 Jul 2024Dismissed
M.Vidya Sagar Vs State rep. by ACB
Telangana High Court · (2024) 07 TEL CK 1532
COURT ARCHIVE
Telangana High Court judgments, 2024
283 judgments · page 3 of 15
High Courts16 Jul 2024Dismissed
G.Vijay Sai Vs State ACB
Telangana High Court · (2024) 07 TEL CK 1533
Constitution of India, 1950 - Article 226
High Courts15 Jul 2024Dismissed
Priya Daniel Vs Jayam Nagesh
Telangana High Court · (2024) 07 TEL CK 1534
Contempt of the Court Act, 1971 - Section 10, 11, 12
High Courts10 Jul 2024Allowed
Nagaraj Agnoor Vs State of A.P
Telangana High Court · (2024) 07 TEL CK 1527
Prevention of Corruption Act, 1988 - Section 7, 13(1)(D), 13(2), 20
High Courts09 Jul 2024Allowed
M.Srikanth Reddy Vs State of A.P
Telangana High Court · (2024) 07 TEL CK 1529
Indian Penal Code, 1860 - Section 188, 370(A)(2)Prevention of Immoral Trafficking Act, 1956 - Section 3, 4, 5
High Courts04 Jul 2024Dismissed
N.Balamani Vs N.Sayamma
Telangana High Court · (2024) 07 TEL CK 1531
Telangana Rights in Land and Pattadar Passbooks Act, 2020 &mndash; Section 4Telangana Tenancy and Agricultural Lands Act, 1950 - Section 50(B)Evidence Act, 1872 - Section 68
High Courts04 Jul 2024Allowed
Gulla Narsimhulu Vs State of Telangana
Telangana High Court · (2024) 07 TEL CK 1530
Prevention of Immoral Trafficking Act, 1956 - Section 7, 13(1)(d)
High Courts02 Jul 2024Disposed Of
Panthangi Pedda Muthaiah Vs Kathi Subba Rao
Telangana High Court · (2024) 07 TEL CK 1528
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 125(3)
High Courts28 Jun 2024Disposed Of
Dakuri Maheshwar Reddy Vs State of Telangana
Telangana High Court · (2024) 06 TEL CK 1557
Indian Penal Code, 1860 - Section 120(B), 395Arms Act, 1959 - Section 25(1B)(A)Code of Criminal Procedure, 1973 - Section 372
High Courts19 Jun 2024Allowed
Kotla Narsimlu Vs State of A.P
Telangana High Court · (2024) 06 TEL CK 1556
Industrial Disputes Act, 1947 - Section 2(a), 11(A)
High Courts14 Jun 2024Allowed
Eggway International Asia Private Limited Vs State of Telangana
Telangana High Court · (2024) 06 TEL CK 1555
Prevention of Corruption Act, 1988 - Section 7, 13(1)(D), 13(2), 20
High Courts14 Jun 2024Allowed
G.Kaniki Reddy Vs Bheem Reddy
Telangana High Court · (2024) 06 TEL CK 1553
Constitution of India, 1950 - Article 226, 227Legal Services Authorities Act, 1987 &mash; Section 11(A), 11(B),19, 20
High Courts07 Jun 2024Allowed
Avula Ratna Kumari Vs State Of Telangana
Telangana High Court · (2024) 06 TEL CK 1554
Constitution of India, 1950 - Article 226
High Courts06 Jun 2024Dismissed
Kondam Gangadhar Vs State of A.P
Telangana High Court · (2024) 06 TEL CK 1551
Constitution of India, 1950 - Article 14, 19, 21, 300(A)
High Courts03 Jun 2024Disposed Of
M.Praveen Kumar Vs State of Telangana & others
Telangana High Court · (2024) 06 TEL CK 1552
High Courts16 May 2024Disposed Of
New Lucky Kirana And General Store Vs State Of Telangana
Telangana High Court · (2024) 05 TEL CK 0003
High Courts16 May 2024Dismissed
Avantika Contractors P Limiteds P. Ltd Vs Union Of India
Telangana High Court · (2024) 05 TEL CK 0002
High Courts16 May 2024Disposed Of
Arun Kumar Gupta Vs State Of Telangana
Telangana High Court · (2024) 05 TEL CK 0001
Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 2(14)(v), 31
High Courts09 May 2024Disposed Of
Shaik Subhani Vs State Of Telangana
Telangana High Court · (2024) 05 TEL CK 0005
Telangana State Prohibition Act, 1995 — Section 7A, 8CTelangana State Excise Act, 1968 — Section 34(e), 45, 46, 46C
High Courts09 May 2024Disposed Of
Chowdavarapu Kesava Rao Vs State Of Telangana
Telangana High Court · (2024) 05 TEL CK 0004
Greater Hyderabad Municipal Corporation Act, 1955 — Section 654, 655