High Courts02 Jan 2024Disposed Of/Allowed
P. Vajra Kumar Reddy Vs State Of Telangana And 4 Others
Telangana High Court · (2024) 01 TEL CK 0025
COURT ARCHIVE
Telangana High Court judgments, 2024
283 judgments · page 15 of 15
High Courts02 Jan 2024Dismissed
Sukka Mutyalu Vs Joint Collectori,
Telangana High Court · (2024) 01 TEL CK 0024
A.P. (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 19, 32, 40, 47, 48, 99Indian Penal Code, 1860 — Section 447, 506
High Courts02 Jan 2024Allowed
Akshra Townships Private Limited Vs L.Renuka
Telangana High Court · (2024) 01 TEL CK 0023
Arbitration and Conciliation Act, 1996 — Section 9, 11(6)