High Courts08 Jan 2024Partly Allowed
P.Srinivas Vs Ap. State Road Transprot Corporation And 2 Oths
Telangana High Court · (2024) 01 TEL CK 0010
COURT ARCHIVE
Telangana High Court judgments, 2024
283 judgments · page 14 of 15
High Courts08 Jan 2024Allowed
T.P.Srinivasan Vs Govt Of Ap., Rep.By Its Principal Secretary
Telangana High Court · (2024) 01 TEL CK 0009
High Courts08 Jan 2024Dismissed
Athelli Mallikarjun Vs S.S.B Constructions
Telangana High Court · (2024) 01 TEL CK 0008
Limitation Act, 1963 — Article 55, 137Arbitration and Conciliation Act, 1996 — Section 11(5), 11(6), 21, 43Limitation Act, 1963 — Section 5, 9, 20, 137
High Courts08 Jan 2024Disposed Of
M/S. Sanghi Spinners India Limited Vs State Of Telangana
Telangana High Court · (2024) 01 TEL CK 0007
Telangana Rights in Land and Pattadar Pass Books Act, 197 — Section 9
High Courts05 Jan 2024Partly Allowed
Sankabuddi Venkatesham Vs State Of Telangana
Telangana High Court · (2024) 01 TEL CK 0006
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 307, 324, 353
High Courts05 Jan 2024Disposed Of
Merugu Gopal Vs Union Of India
Telangana High Court · (2024) 01 TEL CK 0005
Constitution Of India, 1950 — Article 21Passport Rules, 1967 — Rule 12Explosive Substances Act, 1908 — Section 4, 5
High Courts05 Jan 2024Allowed
Rachakonda Swamy & Others Vs Joint Collector, Ranga Reddy District & Others
Telangana High Court · (2024) 01 TEL CK 0004
Constitution Of India, 1950 — Article 129, 142, 226A.P. Rights in Land and Pattadar Passbooks Rules, 1989 — Rule 18, 19(I)Code of Civil Procedure, 1908 — Order 39 Rule 2A
High Courts04 Jan 2024Disposed Of
Mankena Nageswar Rao Vs Ponugoti Nageswra Rao And Another
Telangana High Court · (2024) 01 TEL CK 0020
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2
High Courts04 Jan 2024Dismissed
Batthula Srisailam Goud Vs State Of Telangana
Telangana High Court · (2024) 01 TEL CK 0019
Cenvat Credit Rules, 2004 — Rule 6(3)(b), 15A(1)Central Excise Rules, 1944 — Section 57(CC)Central Excise Act, 1944 — Section 35G
High Courts04 Jan 2024Allowed
Konda Srinivas And Others Vs State Of Telangana Through Public Prosecutor And Another
Telangana High Court · (2024) 01 TEL CK 0018
Indian Penal Code, 1860 — Section 406, 420, 468, 471
High Courts04 Jan 2024Disposed Of
Penta Thirupathivs State Of Telangana
Telangana High Court · (2024) 01 TEL CK 0017
High Courts03 Jan 2024Disposed Of
Mukku Shivamma Vs State Of Telangana
Telangana High Court · (2024) 01 TEL CK 0022
Telangana Rights in Land and Pattadar Pass Books Act, 1971 — Section 5A, 5A(2), 9
High Courts03 Jan 2024Dismissed
O.M. Debara Vs Government Of A.P.
Telangana High Court · (2024) 01 TEL CK 0021
Constitution Of India, 1950 — Article 14, 39, 39(a), 39(b)Andhra Pradesh (Telangana Area) Alienation of State Land Revenue Rules, 1975 — Rule 10
High Courts03 Jan 2024Disposed Of
Bonakurthi Sanjay Vs State Of Telangana
Telangana High Court · (2024) 01 TEL CK 0003
Constitution Of India, 1950 — Article 226Code of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 21 Rule 16, Order 21 Rule 32
High Courts03 Jan 2024Disposed Of
M/S Ramadhuta Creations Vs Telugu Desam Party
Telangana High Court · (2024) 01 TEL CK 0002
Constitution Of India, 1950 — Article 14, 21Cinematograph Act, 1952 — Section 5B(1), 5B(2)Contempt of Courts Act, 1971 — Section 2(c)
High Courts03 Jan 2024Dismissed
Regional Provident Fund Commissioner Vs Employees Provident Fund
Telangana High Court · (2024) 01 TEL CK 0001
Employees� Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7I, 14B
High Courts02 Jan 2024Allowed
Vijay Gopal Vs State Of Telangana
Telangana High Court · (2024) 01 TEL CK 0029
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 504, 505(2)Code Of Criminal Procedure, 1973 — Section 482
High Courts02 Jan 2024Dismissed
M/S. Salasar Santosh Dhaba Vs M/S Santosh Dhaba Exclusive
Telangana High Court · (2024) 01 TEL CK 0028
High Courts02 Jan 2024Allowed
Ithagani Krishna Vs State Of Telangana
Telangana High Court · (2024) 01 TEL CK 0027
High Courts02 Jan 2024Dismissed
Mudawath Chander Vs State Of Ap.,
Telangana High Court · (2024) 01 TEL CK 0026
Indian Penal Code, 1860 — Section 302, 498ADowry Prohibition Act, 1961 — Section 4Code Of Criminal Procedure, 1973 — Section 164