COURT ARCHIVE

Telangana High Court judgments, 2024

283 judgments · page 13 of 15

High Courts12 Jan 2024Allowed

Pattepuram Kistaiah Vs State Of Telangana

Telangana High Court · (2024) 01 TEL CK 0033

Indian Penal Code, 1860 — Section 302, 379Evidence Act, 1872 — Section 24, 25, 26, 27Code Of Criminal Procedure, 1973 — Section 235(1)

High Courts11 Jan 2024

A Prabhakar Vs State Of TG

Telangana High Court · (2024) 01 TEL CK 0045

High Courts11 Jan 2024Allowed

K. Ram Murthy Vs State Of Telangana,

Telangana High Court · (2024) 01 TEL CK 0044

High Courts11 Jan 2024Dismissed

Patlola Karthik Reddy Vs Election Commission Of India

Telangana High Court · (2024) 01 TEL CK 0043

Constitution Of India, 1950 — Article 171, 171(3)(d), 171(4), 329(b)Conduct of Election Rules, 1961 — Rule 3, 70Representation of the People Act, 1950 — Section 151

High Courts11 Jan 2024Allowed

Metlakunta Raj Kumar, Sangareddy Dt. Vs State Of Telangana

Telangana High Court · (2024) 01 TEL CK 0042

Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 174, 235(1), 235(2)

High Courts11 Jan 2024Allowed

Mallugalla Yesu A1, Medak Dt And 2 Otrs. Vs State Of Telangana,

Telangana High Court · (2024) 01 TEL CK 0041

Indian Penal Code, 1860 — Section 34, 201, 302, 364Code Of Criminal Procedure, 1973 — Section 235(2)

High Courts11 Jan 2024Allowed

Mengarthi Srinivas, Gajwel Town. Vs State Of Telangana

Telangana High Court · (2024) 01 TEL CK 0040

Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 161Evidence Act, 1872 — Section 106

High Courts11 Jan 2024Partly Allowed

Kotagiri Ganga Prasad Vs State Of AP.

Telangana High Court · (2024) 01 TEL CK 0039

Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 302Andhra Pradesh Borstal School Act, 1925 — Section 2(1), 8, 10, 10A, 10A(1), 10A(2)

High Courts10 Jan 2024Disposed Of

Avula Raju Yadav Vs State Of Telangana

Telangana High Court · (2024) 01 TEL CK 0046

Municipal Corporation of Hyderabad (Layout) Rules, 1965 — Rule 10ARegistration Act, 1908 — Section 71

High Courts10 Jan 2024Allowed

Vanaparthi Sireesha Vs State Of Telangana

Telangana High Court · (2024) 01 TEL CK 0035

Constitution Of India, 1950 — Article 14, 21Telangana Municipalities Act, 2019 — Section 37, 46(2), 299, 299(3), 353

High Courts10 Jan 2024Disposed Of

Sombatla Sandeep Dixit Vs Union Of India

Telangana High Court · (2024) 01 TEL CK 0034

Constitution Of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Securities Interest Act, 2002 — Section 13(2), 13(3A), 13(4), 17, 18

High Courts10 Jan 2024Allowed

Siddi Neelam Gou Vs State Of Telangana

Telangana High Court · (2024) 01 TEL CK 0032

Explosive Substances Act, 1908 — Section 3, 4, 4(1), 5, 6Indian Penal Code, 1860 — Section 286

High Courts09 Jan 2024Allowed

D.Balamani And Another Vs State Of Telangana

Telangana High Court · (2024) 01 TEL CK 0031

Indian Penal Code, 1860 — Section 120B, 406, 415, 418, 420

High Courts09 Jan 2024Allowed

Syed Ahmed Vs State Of Telangana

Telangana High Court · (2024) 01 TEL CK 0030

Indian Penal Code, 1860 — Section 272, 278, 420

High Courts09 Jan 2024Allowed

K. Srinivas Vs Union Of India

Telangana High Court · (2024) 01 TEL CK 0014

Constitution Of India, 1950 — Article 12, 14, 226

High Courts09 Jan 2024Dismissed

Mohd. Yousuf Ali Vs Mohd. Sajjad Ali, And 2 Others

Telangana High Court · (2024) 01 TEL CK 0013

Indian Penal Code, 1860 — Section 34, 299, 300, 302, 304, 304II, 324Evidence Act, 1872 — Section 32(1)

High Courts09 Jan 2024Partly Allowed

Mohammad Jaleel Vs State Of Telangana

Telangana High Court · (2024) 01 TEL CK 0012

Indian Penal Code, 1860 — Section 300, 302, 304IEvidence Act, 1872 — Section 114

High Courts09 Jan 2024Partly Allowed

Bettari Srinivas A1 Vs State Of Telangana

Telangana High Court · (2024) 01 TEL CK 0011

Indian Penal Code, 1860 — Section 363, 364A, 506

High Courts08 Jan 2024Allowed

M/S. Gouthami Explosives Private Limited Vs State Of Telangana

Telangana High Court · (2024) 01 TEL CK 0016

Code Of Criminal Procedure, 1973 — Section 482

High Courts08 Jan 2024Disposed Of

P. Narsimha Rao Vs State Of Telangana

Telangana High Court · (2024) 01 TEL CK 0015

Telangana Co-operative Societies Act, 1964 — Section 32(7)(a), 32(7)(a)(i), 61, 62, 70A, 71