COURT ARCHIVE

Telangana High Court judgments, 2026

1,123 judgments · page 1 of 57

High Courts30 Sept 2026Disposed Of

Gudla Vanaja & Ors. Vs Assistant Commissioner (ST), Saroor Nagar-I Circle, Telangana & Ors.

Telangana High Court · (2026) 09 TEL CK 6048

Central Goods and Services Tax Act, 2017-Section 2(26), 2(41), 2(91), 10, 25, 25(10), 49(7), 50, 51, 52, 61, 62, 63, 64, 65, 73, 74, 74A, 75, 75(12), 76, 79, 122, 123, 124, 125, 127, 129, 130, 132, 146, 160, 161, 168, 169, 169(1)(d), 169(2)Central Goods and Services Tax Rules, 2017-Rule 3, 6, 8, 12, 13, 14, 14-A, 24, 26, 26(3), 88-C, 99, 142, 142(1), 142(1)(a), 142(1)(b), 142(2B), 142(4), 142(5), 142A, 145, 146, 147, 151, 152, 153, 155, 156, 158Telangana Goods and Services Tax Act, 2017