High Courts03 Sept 2025Disposed of
Mithun Babu Prasad Jaiswal Vs State of Telangana and Others
Telangana High Court · (2025) 09 TEL CK 1134
Constitution of India-Article 14, 21, 226Code of Civil Procedure, 1908-Section 151
COURT ARCHIVE
Telangana High Court judgments, 2025
110 judgments · page 3 of 6
High Courts03 Sept 2025Dismissed
Anabathula Rajashekar Vs Vangari Sushma
Telangana High Court · (2025) 09 TEL CK 0662
High Courts02 Sept 2025Allowed
H. Lokesh Vs State of Telangana
Telangana High Court · (2025) 09 TEL CK 0665
Prevention of Corruption Act, 1988 - Section 7, 13(1)(d), 13(2)Evidence Act, 1872 - Section 27
High Courts01 Sept 2025Allowed
Mutyam Ravinder Goud Vs State of Telangana
Telangana High Court · (2025) 09 TEL CK 0661
Prevention of Corruption Act, 1988 - Section 7, 13(1)(d), 13(2)
High Courts01 Sept 2025Allowed
Telangana State Road Transport Corporation Vs Andhe Lakshmimanth
Telangana High Court · (2025) 09 TEL CK 0660
Indian Penal Code, 1860 - Section 304(A)
High Courts26 Aug 2025Allowed
Y. Rama Chandra Reddy Vs Asst. Commissioner Of Income Tax
Telangana High Court · (2025) 08 TEL CK 1073
Income Tax Act, 1961-Section 260A
High Courts26 Aug 2025Allowed
Routhu Prabhakar Rao Vs State of Telangana
Telangana High Court · (2025) 08 TEL CK 0504
Constitution of India, 1950 - Article 226Andhra Pradesh State and Subordinate Service Rules, 1996 - Rule 5, 25, 34
High Courts26 Aug 2025Disposed Of
Masanipally Arjun Vs State of Telangana
Telangana High Court · (2025) 08 TEL CK 0503
Constitution of India, 1950 - Article 227Civil Procedure Code, 1908 - Section 96, Order 41 Rule 1, Order 12 Rule 6
High Courts26 Aug 2025Allowed
Avula Surender Vs State of Telangana
Telangana High Court · (2025) 08 TEL CK 0502
Telangana Agricultural Land (Conversion for Non Agricultural purposes) Act, 2006 - Section 2(f), 2(g), 8
High Courts21 Aug 2025Dismissed
Kolluri Laxmi Vs Bommarathi Satyanarayana
Telangana High Court · (2025) 08 TEL CK 0501
Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 65(B)Civil Procedure Code, 1908 - Order 7 Rule 14, Order 7 Rule 14(3)
High Courts20 Aug 2025Disposed Of
Kapa Rajesh Reddy Vs Smt Kapa Vijayamma
Telangana High Court · (2025) 08 TEL CK 1074
CPC-Section 96, Rule 32, 151, Order XXIII Rule 3
High Courts18 Aug 2025Allowed
Mirza Ahmed Baig Vs Pavushetty Srinivas
Telangana High Court · (2025) 08 TEL CK 0499
Indian Penal Code, 1860 - Section 498(A), 506Dowry Prohibition Act, 1961 - Section 3, 4
High Courts14 Aug 2025Disposed Of
Devendra Kumar Vs Santosh Kumar Agarwal and Others
Telangana High Court · (2025) 08 TEL CK 0496
High Courts12 Aug 2025Disposed Of
Chitta Shyam Sundaer Vs G.Suryanarayana Murthy and Others
Telangana High Court · (2025) 08 TEL CK 0500
Civil Procedure Code, 1908 - Section 11, Order 7 Rule 11
High Courts07 Aug 2025Allowed
A.Mritunjay Vs M.Rama Mani
Telangana High Court · (2025) 08 TEL CK 0497
Constitution of India, 1950 - Article 226, 227Legal Services Authorities Act, 1987 - Section 11(A), 11(B), 19, 20
High Courts06 Aug 2025Allowed
K. Naveen Kumar Vs ICICI Lombard General Insurance Company Ltd
Telangana High Court · (2025) 08 TEL CK 0498
Prevention of Corruption Act, 1988 - Section 7, 13(1)(d), 13(2)
High Courts04 Aug 2025Disposed Of
Suresh Vs The State Of Telangana & Ors.
Telangana High Court · (2025) 08 TEL CK 1103
Constitution of India-Article 226, 14 and 16CPC-Section 151
High Courts31 Jul 2025Disposed Of
M.Ram Reddy Vs LITE Crete Constructions Industries Private Limited
Telangana High Court · (2025) 07 TEL CK 0627
High Courts31 Jul 2025Dismissed
Bamandlapally Prabhakar Vs Kandikattu Sreekanth
Telangana High Court · (2025) 07 TEL CK 0626
Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 45, 73
High Courts31 Jul 2025Allowed
Mohammed Arif Rizwan Vs State of Telangana
Telangana High Court · (2025) 07 TEL CK 0625
Indian Penal Code, 1860 - Section 302