High Courts02 Dec 2022Disposed Of
B.Anil Vs State Of Telangana
Telangana High Court · (2022) 12 TEL CK 0005
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Telangana High Court judgments, 2022
985 judgments · page 5 of 50
High Courts02 Dec 2022Dismissed
D.Bala Prasada Rao, Hyderabad Vs Secretary, Energy Department Hyderabad
Telangana High Court · (2022) 12 TEL CK 0004
High Courts02 Dec 2022
Kandi Buchi Reddy Vs State Of Telangana
Telangana High Court · (2022) 12 TEL CK 0003
Constitution Of India, 1950 — Article 226
High Courts02 Dec 2022Disposed Of
M/S. All Services Global Private Limited Vs Directorate Of Medical Education And 4 Others
Telangana High Court · (2022) 12 TEL CK 0002
Constitution Of India, 1950 — Article 14, 226
High Courts01 Dec 2022Allowed
Government Of Andhra Pradesh Vs Dr.V.Vasumathi Reddy
Telangana High Court · (2022) 12 TEL CK 0007
Land Acquisition Act, 1894 — Section 3(f), 4(1), 5A, 5A(2), 6, 17(4)
High Courts01 Dec 2022Allowed
Maddela Nagaraju Vs State Of Telangana And 2 Others
Telangana High Court · (2022) 12 TEL CK 0006
High Courts30 Nov 2022Disposed Of
M.Subhashini Vs District Collector
Telangana High Court · (2022) 11 TEL CK 0116
A.P. Assigned Land (Prohibition and Transfers) Rules, 1977 — Rule 3
High Courts30 Nov 2022Disposed Of
Dr. Duvvuri Nageshwar Reddy Vs Unemunthala Saraswati
Telangana High Court · (2022) 11 TEL CK 0107
Code Of Civil Procedure, 1908 — Order 43 Rule 1, Order 39 Rule 3A
High Courts30 Nov 2022Allowed
Prakhya Satyanarayana Vs G.Venkateswarlu
Telangana High Court · (2022) 11 TEL CK 0106
High Courts30 Nov 2022Dismissed
Kaki Narayana Vs State Of Telangana And 4 Others
Telangana High Court · (2022) 11 TEL CK 0105
Constitution Of India, 1950 — Article 226Telangana Tenancy and Agricultural Lands Act, 1950 — Section 38E
High Courts30 Nov 2022Disposed Of
Unais Shakib Khan Vs State Of Telangana
Telangana High Court · (2022) 11 TEL CK 0104
High Courts29 Nov 2022Allowed
E.Balaiah Vs Ramachandrapuram Municipality
Telangana High Court · (2022) 11 TEL CK 0115
High Courts29 Nov 2022Disposed Of
Pedda Bhumaiah 2 Ors Vs Chinna Pentaiah Koli 2 Ors
Telangana High Court · (2022) 11 TEL CK 0114
Motor Vehicles Act, 1988 — Section 166(1)(c)Indian Penal Code, 1860 — Section 304A, 337
High Courts29 Nov 2022Allowed
Manda Sunitha And 3 Othersvs Andhra Pradesh State Road Transport Corporation And 2 Othrers
Telangana High Court · (2022) 11 TEL CK 0113
Motor Vehicles Act, 1988 — Section 166Indian Penal Code, 1860 — Section 304A
High Courts29 Nov 2022Allowed
M. Arundathi 2 Others Vs Jasvinder Singh Virk Another
Telangana High Court · (2022) 11 TEL CK 0112
Motor Vehicles Act, 1988 — Section 163AIndian Penal Code, 1860 — Section 304A, 337, 338
High Courts29 Nov 2022Allowed
Rodda Mahesh Vs District Collector BCW
Telangana High Court · (2022) 11 TEL CK 0111
Constitution Of India, 1950 — Article 311Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 20
High Courts29 Nov 2022Dismissed
Sirimalla Mohan Rao Vs Sirimalla Pushpa
Telangana High Court · (2022) 11 TEL CK 0110
Code Of Civil Procedure, 1908 — Section 100, 101, Order 43 Rule 27
High Courts29 Nov 2022Allowed
Kona Vbalamallaiah Vs P.P., Hyd
Telangana High Court · (2022) 11 TEL CK 0109
Indian Penal Code, 1860 — Section 302, 379, 397, 404Code of Criminal Procedure, 1973 — Section 209, 313, 374(2)Evidence Act, 1872 — Section 21, 24, 25, 26
High Courts29 Nov 2022Allowed
Mohd Hussain A1 Another Vs State Of A.P.
Telangana High Court · (2022) 11 TEL CK 0108
Indian Penal Code, 1860 — Section 34, 201, 302, 379Code of Criminal Procedure, 1973 — Section 161, 209, 313, 374(2)Evidence Act, 1872 — Section 25, 27, 114