High Courts05 Jan 2022Dismissed
K. Momin Bai Vs M.N. Subramanian
Telangana High Court · (2022) 01 TEL CK 0003
Registration Act, 1908 — Section 17, 17(1), 49Indian Stamp Act, 1899 — Section 17(d)
COURT ARCHIVE
Telangana High Court judgments, 2022
985 judgments · page 50 of 50
High Courts04 Jan 2022Allowed/Dismissed
B.Bhooma Goud Vs M/S.Tata Press Limited Anr
Telangana High Court · (2022) 01 TEL CK 0002
Motor Vehicles Act, 1988 — Section 166
High Courts04 Jan 2022Allowed/Dismissed
Pasanoli Prabakar Vs M/S Tata Press Ltd., New Delhi And Another
Telangana High Court · (2022) 01 TEL CK 0001
Motor Vehicles Act, 1988 — Section 166
High Courts03 Jan 2022Disposed Of
Banyan Susheela And 4 Others Vs State Of Telangana And Another
Telangana High Court · (2022) 01 TEL CK 0005
Code Of Criminal Procedure, 1973 — Section 482Protection of Women from Domestic Violence Act, 2005 — Section 12, 28(2)
High Courts03 Jan 2022Disposed Of
Prof. Gaddam Laxman Vs State Of Telangana
Telangana High Court · (2022) 01 TEL CK 0004
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307Arms Act, 1959 — Section 25(1B)(a)Explosive Substances Act, 1908 — Section 5