Tribunals and Commissions19 Sept 1997
M/s. Sri Malleshwara Oil Mill, Gangavathy, Raichur District Vs State of Karnataka
Karnataka Sales Tax Tribunal · (1999) 46 KarLJ 224
Karnataka Sales Tax Act, 1957 — Section 8A(1)(B)
COURT ARCHIVE
Karnataka Sales Tax Tribunal judgments
2 judgments · page 1 of 1
Tribunals and Commissions30 Jun 1997
M/s. Eagle Products, Bangalore Vs State of Karnataka
Karnataka Sales Tax Tribunal · (1999) 46 KarLJ 42
Karnataka Tax on Entry of Goods Act, 1979 — Section 3(1)