High Courts30 Oct 2026Allowed
Jada Sravan Kumar Vs The State Of Andhra Pradesh & Anr.
Andhra Pradesh High Court · (2026) 10 AP CK 4781
Indian Penal Code, 1860-Sections 141, 143, 149, 269, 339, 341Cr.P.C.-Sections 437, 438, 439, 482BNSS-Section 528
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,204 judgments · page 1 of 1,761
High Courts30 Oct 2026
S. Bhaskar Reddy Vs S Raghu Rami Reddy & Anr.
Andhra Pradesh High Court · (2026) 10 AP CK 4411
Code of Civil Procedure, 1908 (CPC)-Section 114, 151, Order XLVII Rule 1Hindu Succession Act, 1956-Section 6, 8Limitation Act, 1963-Section 5
High Courts30 Oct 2026
Adella Krishna Durga Siva Kumar & Ors. Vs The Station House Officer, Bhavanipuram Police Station & Anr.
Andhra Pradesh High Court · 2023 INSC 681
Indian Penal Code, 1860-Sections 404, 420, 453 read with Section 34 and Section 450Cr.P.C.-Sections 437, 438, 439, 482, 156(3), 154(1) and 154(3)BNSS-Section 528
High Courts30 Oct 2026
Narahari Hymavathi Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 4407
Constitution of India-Article 226, 14, 19(1)(a), 21, 243-ZACPC-Section 151
High Courts30 Oct 2026
Akula Gangadhara Rama Narasimha Murthy Vs Suresh Kumar I A S & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 4406
Contempt of Courts Act 1971-Sections 10 to 12CPC-Section 151
High Courts30 Oct 2026
Tangella Trimurthulu Vs Suresh Kumar IAS & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 4405
Contempt of Courts Act 1971-Sections 10 to 12
High Courts30 Oct 2026
Dr.T.K.Neerajakshi Vs The State & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 4404
Indian Penal Code-Sections 417, 420, 34SCs & STs (PoA) Act, 1989-Section 3(1)(xii)Code of Criminal Procedure, 1973-Section 372, 374(2), 378(4)
High Courts30 Oct 2026
M/s. Apex Exports Vs Kopparthi Venkata Surya Bhaskara Rao & Anr.
Andhra Pradesh High Court · (2026) 10 AP CK 4403
High Courts30 Oct 2026
The Special Deputy Collector, Land Acquisition Officer, Sri Sailam Project Vs P C Hussainaiah
Andhra Pradesh High Court · (2026) 10 AP CK 4402
Constitution of India-Article 227CPC-Section 151, Order XXI Rules 11, 43 and 77
High Courts30 Oct 2026
Vadde Raghupathi Vs The State Of Andhra Pradesh & Anr.
Andhra Pradesh High Court · (2026) 10 AP CK 4401
Code of Criminal Procedure, 1973-Sections 437, 438, 439, 482, 155(2), 156(1), 195(1)(a)BNSS-Section 528IPC-Sections 34, 143, 188, 341, 447, 506
High Courts30 Oct 2026
Desai Padma & Anr. Vs P Venkateswaramma & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 4400
Constitution of India-Article 227Code of Civil Procedure, 1908-Order I Rule 10(2), Section 151
High Courts30 Oct 2026
M/s. Apex Exports Vs Kopparthi Venkata Surya Bhaskara Rao & Anr.
Andhra Pradesh High Court · (2026) 10 AP CK 4399
High Courts30 Oct 2026Allowed
Peddarapu Srinivas & Anr. Vs The State Of Andhra Pradesh & Anr.
Andhra Pradesh High Court · 2024 INSC 881
Indian Penal Code-Sections 193 to 196, 199, 200, 205 to 211, 228 and 420Cr.P.C-Sections 190, 195, 195(1)(b)(i), 200, 340, 437, 438, 439 and 482BNSS-Section 528
High Courts30 Oct 2026Allowed
Boppinedi Subramanyeshwara Rao & Anr. Vs Boppinedi Cheena Devi Prasanna & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 4396
Indian Penal Code-Section 498-ADowry Prohibition Act-Sections 3 and 4Code of Criminal Procedure-Sections 161, 437, 438, 439, 482
High Courts30 Oct 2026Dismissed
Dr.C. Ranjith Kumar Vs The State Of Andhra Pradesh & Anr.
Andhra Pradesh High Court · (2026) 10 AP CK 4395
Indian Penal Code, 1860-Section 498-A, 354-D, 34Information Technology Act, 2000-Sections 66-D, 67Cr.P.C-Sections 437, 438, 439, 482
High Courts30 Oct 2026Allowed
N. Vijaya Bhaskara Rao Vs State Of Andhra Pradesh & Anr.
Andhra Pradesh High Court · (2026) 10 AP CK 4394
Code of Criminal Procedure, 1973-Sections 437, 438, 439, 482, 155(2), 156(1)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 120-B, 406, 409, 420, 506, 34
High Courts30 Oct 2026Dismissed
Sri Phani Raghavalu Meduri Vs The State Of Andhra Pradesh & Anr.
Andhra Pradesh High Court · (2026) 10 AP CK 4393
Indian Penal Code-Section 498-A, 49A(A)Dowry Prohibition Act, 1961-Sections 3 and 4Cr.P.C.-Section 437, 438, 439, 482
High Courts30 Oct 2026Disposed Of
Anup Kumar Satpathy Vs Union Of India & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 4392
Indian Penal Code-Sections 469, 499, 500Information Technology Act, 2000-Section 72Constitution of India-Article 226
High Courts30 Oct 2026Partly Allowed
Nakkala Neelambram & Ors. Vs The State Of Andhra Pradesh & Anr.
Andhra Pradesh High Court · (2026) 10 AP CK 4391
Indian Penal Code-Sections 498-A, 506Dowry Prohibition Act, 1961-Sections 3, 4Code of Criminal Procedure-Sections 161, 437, 438, 439, 482
High Courts30 Oct 2026
Paapidi Madan Mohan Reddy & Anr. Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · 2022 INSC 1292
Indian Penal Code-Section 447, 341, 506SC & ST (Prevention of Atrocities) Act, 1989-Section 3(1)(f), 3(1)(g), 3(1)(s), 3(2)(v), 3(2)(v)(a)Code of Criminal Procedure-Section 437, 438, 439, 482