COURT ARCHIVE

Andhra Pradesh High Court judgments, 1950

41 judgments · page 1 of 3

High Courts27 Dec 1950

Ramalingam and others Vs Sreeselam

Andhra Pradesh High Court · AIR 1950 AP 39

High Courts21 Dec 1950Dismissed

Janardhan Reddy and Others Vs State and Others

Andhra Pradesh High Court · AIR 1953 AP 219

Constitution of India, 1950 — Article 132, 134(1)Hyderabad High Court Act — Section 4(3)

High Courts18 Dec 1950

The State of Hyderabad Vs Sidlingappa and Others

Andhra Pradesh High Court · (1952) CriLJ 722

Criminal Procedure Code, 1898 (CrPC) — Section 281, 350

High Courts18 Dec 1950

The State of Hyderabad Vs Sidlingappa and others

Andhra Pradesh High Court · AIR 1950 AP 39

Criminal Procedure Code, 1898 (CrPC) — Section 281, 350

High Courts07 Dec 1950

Tigala Veeraya Vs Hyderabad State

Andhra Pradesh High Court · AIR 1951 AP 81 : (1951) CriLJ 707

Criminal Procedure Code, 1898 (CrPC) — Section 87, 88Penal Code, 1860 (IPC) — Section 302

High Courts05 Dec 1950

Rajeswararao Vs Narsingarao and another

Andhra Pradesh High Court · AIR 1950 AP 39

Hyderabad Limitation Act, 1322 — Section 28

High Courts27 Nov 1950

Bansilal and others Vs Mukundas

Andhra Pradesh High Court · AIR 1950 AP 39

High Courts22 Sept 1950

Gunde Rao and others Vs Ramchander Rao and others

Andhra Pradesh High Court · AIR 1950 AP 39

High Courts04 Sept 1950

Venkatkishenrao and Others Vs State of Hyderabad

Andhra Pradesh High Court · (1951) CriLJ 495

Penal Code, 1860 (IPC) — Section 379

High Courts28 Aug 1950

Hyderabad State Vs Chandar

Andhra Pradesh High Court · (1951) CriLJ 1398

Constitution of India, 1950 — Article 1, 2, 225, 330, 375

High Courts25 Aug 1950

Baldey Jagidishwarayya and Others Vs Kotagiri Tejalingam and Others

Andhra Pradesh High Court · AIR 1950 AP 63

Hyderabad Civil Procedure Code, 1323 — Section 550, 650

High Courts21 Aug 1950Allowed

The Government of Hyderabad Vs Govindu Bai

Andhra Pradesh High Court · AIR 1950 AP 70

High Courts10 Aug 1950Dismissed

Shaw Ahmed Mohiuddin Kadri Vs Shah Yehiya Alum Kadri

Andhra Pradesh High Court · AIR 1950 AP 52

Limitation Act, 1963 — Article 106, 120, 131, 145, 48

High Courts09 Aug 1950

Mohammed Abdur Rahman and Others Vs Hyderabad State

Andhra Pradesh High Court · AIR 1950 AP 66

Constitution of India, 1950 — Article 22Defence of India Rules, 1962 — Rule 26, 26(1)Defence of Reaim Consolidated Regulations, 1914 — Regulation 14B

High Courts07 Aug 1950

Subbamma Vs Mohd. Abdul Hafiz and Another

Andhra Pradesh High Court · AIR 1950 AP 55

Evidence Act, 1872 — Section 111Hyderabad Evidence Act — Section 90

High Courts07 Aug 1950Dismissed

Rajjulal and Others Vs Jalaluddin and Another

Andhra Pradesh High Court · AIR 1950 AP 51

Andhra Pradesh (Telangana Area) Public Societies Registration Act, 1350 — Section 10(1)Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 58Registration Act, 1908 — Section 17

High Courts07 Aug 1950Dismissed

Kandkuri Anthya and Others Vs Korakola Gattadu and Another

Andhra Pradesh High Court · AIR 1950 AP 58

Transfer of Property Act, 1882 — Section 54

High Courts06 Aug 1950Allowed

Mohd. Samshuddin Khan Vs Sultan Ali Khan

Andhra Pradesh High Court · AIR 1950 AP 44

Civil Procedure Code, 1908 (CPC) — Section 144

High Courts25 Jul 1950

Pannalal Vs Harna Bai

Andhra Pradesh High Court · AIR 1950 AP 37

Transfer of Property Act, 1882 — Section 54, 6

High Courts20 Jul 1950Allowed

K. Laxman Rao Vs Bhavani Singh and Another

Andhra Pradesh High Court · AIR 1950 AP 43