Andhra Pradesh High Court Judgments 1985

Constitution of India, 1950 — Article 19(1), 226Hyderabad Municipal Corporation Act, 1956 — Section 129Municipal Corporation of Hyderabad Tender Rules, 1970 — Rule 3

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High Courts21 Nov 1985

J. Goutham Rao and Others Vs Union Bank of India and Another

Andhra Pradesh High Court · (1988) 64 CompCas 674

Civil Procedure Code, 1908 (CPC) — Section 20Companies Act, 1913 — Section 446

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High Courts18 Nov 1985

Thummalapudi Venkata Gopala Rao Vs The State

Andhra Pradesh High Court · (1985) 11 AP CK 0004

Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 2

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High Courts15 Nov 1985

Dara Ramanarasimham Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · AIR 1986 AP 339

Constitution of India, 1950 — Article 12, 226

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High Courts06 Nov 1985

Medarametla Seshareddy and Others Vs Korrapati Gopala Reddy and Others

Andhra Pradesh High Court · AIR 1987 AP 1

Andhra Pradesh Land Encroachment Act, 1905 — Section 2Civil Procedure Code, 1908 (CPC) — Section 11Easements Act, 1882 — Section 2, 28, 7

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High Courts31 Oct 1985

Moturi Krishna Rao and Others Vs Senagala Venkateswara Rao

Andhra Pradesh High Court · (1987) 1 ACC 314 : (1986) ACJ 936

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High Courts29 Oct 1985

Dasari Narayana Rao Vs R.D. Bhagvandas and Another

Andhra Pradesh High Court · (1985) 10 AP CK 0007

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 400, 499, 500, 501

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High Courts16 Oct 1985

In the Matter of: State Bank of India, Eluru

Andhra Pradesh High Court · AIR 1986 AP 291

Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938 — Section 13Banking Regulation Act, 1949 — Section 21AConstitution of India, 1950 — Article 14

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High Courts16 Oct 1985

State Bank of India, Eluru

Andhra Pradesh High Court · (1988) 63 CompCas 210

Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938 — Section 13Banking Regulation Act, 1949 — Section 21AConstitution of India, 1950 — Article 14

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High Courts15 Oct 1985

Vemula Nancharayya Vs Oliti Mutyalamma and Others

Andhra Pradesh High Court · (1987) 2 ACC 52 : (1987) ACJ 274 : (1987) 1 APLJ 154

Motor Vehicles Act, 1988 — Section 95(1)(a), 95(1)(b), 95(1)(c)

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Andhra Pradesh High Court judgments, 1985