High Courts10 Dec 1952
T.S. Ramchandra Rao Vs Government of India
Andhra Pradesh High Court · (1952) 12 AP CK 0006
Government of India Act, 1935 — Section 240
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1952
77 judgments · page 1 of 4
High Courts10 Dec 1952
Vishnu and Others Vs Jawaher Mall and Others
Andhra Pradesh High Court · (1952) 12 AP CK 0005
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts09 Dec 1952
Madho Rao Vs Bhao deceased L.R. and Others
Andhra Pradesh High Court · (1952) 12 AP CK 0003
Registration Act, 1908 — Section 17, 49Specific Relief Act, 1877 — Section 12, 22
High Courts09 Dec 1952
Anwar Khan Vs Munim Khan
Andhra Pradesh High Court · (1952) 12 AP CK 0001
Limitation Act, 1908 — Article 117, 131
High Courts02 Dec 1952Dismissed
Mohd. Akbar Khan Vs Jaswant Rao and Others
Andhra Pradesh High Court · AIR 1953 AP 194
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts26 Nov 1952
Mathavarapu Ananthramiah Vs Venkat Ratnam and Others
Andhra Pradesh High Court · (1952) 11 AP CK 0001
Constitution of India, 1950 — Article 226
High Courts24 Nov 1952
Waheed Munwar Khan and Others Vs State of Hyderabad and Others
Andhra Pradesh High Court · (1952) 11 AP CK 0006
Constitution of India, 1950 — Article 226, 227Jagir Abolition Regulation — Section 21(2)
High Courts24 Nov 1952
Gayam Arugoba Reddi and Others Vs Maniklal Gupta
Andhra Pradesh High Court · AIR 1953 AP 251
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3
High Courts21 Oct 1952
Sadat Jahan Vs The State of Hyderabad
Andhra Pradesh High Court · AIR 1953 AP 295 : (1954) CriLJ 52
Penal Code, 1860 (IPC) — Section 124A
High Courts18 Oct 1952
Sultan Husain Khan Vs Satnarain Lal
Andhra Pradesh High Court · AIR 1953 AP 191
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts13 Oct 1952Allowed
Gujrathi Ramanna Vs Parpati Venkatram Reddi and Others
Andhra Pradesh High Court · AIR 1953 AP 132
Hyderabad Debt Conciliation Act — Section 14
High Courts09 Oct 1952
Chathakni Ramulu Vs Chathakni Ganga Ram
Andhra Pradesh High Court · AIR 1953 AP 138
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 43 Rule 1
High Courts08 Oct 1952
Ramchandra Reddy Vs Shankaramma
Andhra Pradesh High Court · AIR 1953 AP 131
Constitution of India, 1950 — Article 132, 133, 226Hyderabad Atiyat Inquiries Act, 1952 — Section 13Supreme Court of Judicature Act, 1884 — Section 15
High Courts07 Oct 1952
Mohd. Kasim Vs Mohd. Munawar Khan
Andhra Pradesh High Court · AIR 1953 AP 178
Workmens Compensation Act, 1923 — Section 22, 6
High Courts26 Sept 1952
State of Hyderabad Vs Ahmed Mohiuddin
Andhra Pradesh High Court · AIR 1953 AP 59 : (1953) CriLJ 477
Constitution of India, 1950 — Article 166
High Courts23 Sept 1952Dismissed
Afzal Begum Vs Guiana Samdani and Others
Andhra Pradesh High Court · AIR 1953 AP 136
High Courts23 Sept 1952
Abdul Ali Vs Rupchand and Another
Andhra Pradesh High Court · (1952) 09 AP CK 0011
Civil Procedure Code, 1908 (CPC) — Section 144, 145, 47Hyderabad Money Lenders Act, 1349 — Section 12
High Courts23 Sept 1952
Tahira Begum Vs State of Hyderabad and others
Andhra Pradesh High Court · AIR 1952 AP 40
Constitution of India, 1950 — Article 136, 14, 15, 154(2), 166
High Courts22 Sept 1952
Narsing Rao Ramkrishnayya Vs Veerayya Rajanna and Others
Andhra Pradesh High Court · (1952) 09 AP CK 0005
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6
High Courts22 Sept 1952Allowed
Narsimgeer Vs Satyanarayan Baghade and Another
Andhra Pradesh High Court · AIR 1953 AP 193
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 59, Order 21 Rule 60