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Andhra Pradesh High Court judgments, 2012

1,225 judgments · page 1 of 62

High Courts31 Dec 2012Dismissed

D. Sudharshan Vs Anti Corruption Bureau

Andhra Pradesh High Court · (2013) 2 ALD(Cri) 53

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 13(2)(d), 20, 20(1)
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High Courts31 Dec 2012Dismissed

D. Sudershan Vs The State

Andhra Pradesh High Court · (2013) 3 ALT(Cri) 47

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 13(2)(d), 20, 20(1)
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High Courts31 Dec 2012Allowed

Cairn Energy India Private Limited Vs Central Board of Excise and Customs, The Commissioner of Customs and Central Excise, The Deputy Commissioner of Customs and Central Excise and Sales Tax Kakinada II Division and The Superintendent of Customs and Central Excise Ramachandrapuram Range

Andhra Pradesh High Court · (2013) 4 ALD 283

Central Excises and Salt Act, 1944 — Section 11, 3Central Sales Tax Act, 1956 — Section 14, 9(2), 9(2)Oil Industries (Development) Act, 1974 — Section 15, 15(4), 15(4), 3(4)
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