High Courts28 Dec 1977
G. Chandramouli and Another Vs The State
Andhra Pradesh High Court · (1978) 1 APLJ 233 : (1978) CriLJ 549
Penal Code, 1860 (IPC) — Section 21Prevention of Food Adulteration Act, 1954 — Section 10, 11, 13, 14, 16
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1977
232 judgments · page 1 of 12
High Courts28 Dec 1977
Shaik Fathima Bi Vs Sri Venkata Chapathy Finance Corporation, Rayachoty
Andhra Pradesh High Court · AIR 1978 AP 401
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 128, 129
High Courts27 Dec 1977Allowed
Birudavolu Ramachandra Reddy Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1977) 12 AP CK 0010
Andhra Pradesh Agricultural Lands (Prohibition of Alienation) Act, 1972 — Section 6Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 17, 17(2), 4, 5, 6(b)Transfer of Property Act, 1882 — Section 53A
High Courts27 Dec 1977
Yedlapati Venkateswarlu Vs The State of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1978 AP 333
Constitution of India, 1950 — Article 226, 227
High Courts23 Dec 1977
Misrilal Mangilal Maternity and Child Welfare Centre Construction Committee Vs K. Rajmallu and Others
Andhra Pradesh High Court · (1978) CriLJ 1360
Criminal Procedure Code, 1973 (CrPC) — Section 156, 195, 196, 197, 198General Clauses Act, 1897 — Section 3Penal Code, 1860 (IPC) — Section 11, 120B, 2, 403, 420
High Courts21 Dec 1977
M. Reddannam Vs Revenue Divisional Officer and Others
Andhra Pradesh High Court · (1978) 1 APLJ 407 : (1980) 46 STC 232
Andhra Pradesh General Sales Tax Act, 1957 — Section 16, 16(1)Andhra Pradesh Revenue Recovery Act, 1864 — Section 3, 4, 48, 49, 5
High Courts14 Dec 1977Dismissed
Sri Balaganesh Textiles Vs Commercial Tax Officer
Andhra Pradesh High Court · (1978) 41 STC 445
Constitution of India, 1950 — Article 227
High Courts13 Dec 1977
The Union of India and Others Vs Chabildas Manikdas and Brothers
Andhra Pradesh High Court · (1978) ACJ 271 : AIR 1978 AP 262 : (1978) 1 ALT 219
Goods Tariff General Rules — Rule 120Railways Act, 1890 — Section 77
High Courts13 Dec 1977
M. Sakuntala Devi Vs V. Sakuntala and Others
Andhra Pradesh High Court · AIR 1978 AP 337
Specific Relief Act, 1963 — Section 28
High Courts07 Dec 1977
Attepalli Gopaiah Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1978) CriLJ 798
Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 307
High Courts06 Dec 1977Dismissed
M. Thimma Raju and another Vs Dronamraju Venkatakrishna Rao and another
Andhra Pradesh High Court · (1977) 12 AP CK 0012
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(3), 11Succession Act, 1925 — Section 337
High Courts06 Dec 1977
Machiraju Vishalakshi and Others Vs The Treasurer, Council of India Mission of the Luthern Church in America Guntur and Others
Andhra Pradesh High Court · AIR 1978 AP 310
Motor Vehicles Act, 1939 — Section 110
High Courts18 Nov 1977
Avvaru Burraiah Choultry Vs The Assistant Collector, Tenali and Others
Andhra Pradesh High Court · AIR 1978 AP 313
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 13Constitution of India, 1950 — Article 226
High Courts15 Nov 1977Dismissed
Indian Mutual Insurance Company now merged in The United India Fire and General Insurance Co. Ltd. Vs Vijaya Ramulu and Others
Andhra Pradesh High Court · (1977) 11 AP CK 0007
Motor Vehicles Act, 1988 — Section 105, 110A, 110B, 118A, 95Penal Code, 1860 (IPC) — Section 304A, 337, 89
High Courts15 Nov 1977
Katragadda Ramakrishnaiah Vs Repalle Co-operative Bank Ltd. and Another
Andhra Pradesh High Court · (1978) 1 ALT 287 : (1980) 123 ITR 884
Andhra Pradesh Co-operative Societies Act, 1964 — Section 70Andhra Pradesh Co-operative Societies Rules, 1964 — Rule 49(6), 49(8)Income Tax Act, 1922 — Section 46
High Courts08 Nov 1977Dismissed
Ramu and Co. Vs State of A.P.
Andhra Pradesh High Court · (1979) 43 STC 510
Andhra Pradesh Entertainment Tax Act, 1939 — Section 15(2), 15(3), 16(3)
High Courts08 Nov 1977
RAMU and CO. Vs STATE OF ANDHRA PRADESH.
Andhra Pradesh High Court · (1978) 1 APLJ 400 : (1978) 7 CTR 122
Andhra Pradesh General Sales Tax Act, 1957 — Section 16(3), 34
High Courts01 Nov 1977
N. Nagendra Rao and Company Vs State of A. P.
Andhra Pradesh High Court · (1978) 42 STC 194
Andhra Pradesh General Sales Tax Act, 1957 — Section 21(9), 22(4)
High Courts01 Nov 1977Allowed
Bandamidi Rajaiah and Sons Vs Board of Revenue, Commercial Taxes
Andhra Pradesh High Court · (1978) 42 STC 145
Andhra Pradesh General Sales Tax Act, 1957 — Section 7A
High Courts01 Nov 1977
Anymulasetti Venkateswara Rao Vs Konduri Sivaiah
Andhra Pradesh High Court · AIR 1978 AP 403
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, 151