High Courts31 Dec 1981
P. Lakshmipathi and Others Vs Co-ordinator, Common Admissions Committee and Others
Andhra Pradesh High Court · AIR 1982 AP 424 : (1982) 2 AnWR 276
Constitution of India, 1950 — Article 133(1), 15
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1981
143 judgments · page 1 of 8
High Courts31 Dec 1981
Kesoram Cements, Basantnagar Vs Union of India and Others
Andhra Pradesh High Court · (1982) 10 ELT 214
Central Excise Rules, 1944 — Rule 11, 173J, 9Central Excises and Salt Act, 1944 — Section 11B, 11B(1), 4, 40
High Courts31 Dec 1981
Sayed Jeelam Vs State Transport Appellate Tribunal, Andhra Pradesh, Hyderabad and Others
Andhra Pradesh High Court · AIR 1982 AP 220 : (1982) 1 APLJ 186
Constitution of India, 1950 — Article 133(1)Motor Vehicles Act, 1939 — Section 68
High Courts31 Dec 1981
A. Ramaswamy Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1981) 12 AP CK 0001
Essential Commodities Act, 1955 — Section 3, 6
High Courts30 Dec 1981
Assistant Collector of Customs and Central Excise, Hyderabad Vs N. Ashok and Others
Andhra Pradesh High Court · (1984) 16 ELT 202
Customs Act, 1962 — Section 111, 113, 115(2), 11A, 11B
High Courts29 Dec 1981
M/s. Jayalakshmi Talkies Vs The Assistant Commercial Tax Officer, Chirala
Andhra Pradesh High Court · AIR 1982 AP 174
Andhra Pradesh Entertainment Tax Act, 1939 — Section 4AGeneral Clauses Act, 1897 — Section 3(39)
High Courts29 Dec 1981
Mogilipuvvu Annapurnaiah Vs Malampati Narasimha Rao and Another
Andhra Pradesh High Court · AIR 1982 AP 253 : (1982) 1 APLJ 130
Specific Relief Act, 1963 — Section 38, 6Transfer of Property Act, 1882 — Section 108, 111
High Courts29 Dec 1981
R. Ramanujam Vs D. Venkat Rao and Another
Andhra Pradesh High Court · AIR 1982 AP 227 : (1982) 1 APLJ 146
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 14, 2, 24(2)Civil Procedure Code, 1908 (CPC) — Section 2(11)Constitution of India, 1950 — Article 141
High Courts28 Dec 1981
State of Andhra Pradesh and Another Vs Bandalam Srinivasulu and Others
Andhra Pradesh High Court · AIR 1982 AP 291
Andhra Pradesh Occupants of Homesteads (Conferment of Ownership) Act, 1976 — Section 11Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
High Courts28 Dec 1981
Raja Ramakaran Vs B. Ramulu
Andhra Pradesh High Court · AIR 1982 AP 256
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 115
High Courts23 Dec 1981
Vishnu Prasad Bhatt Vs K. Narayan Rao and Others
Andhra Pradesh High Court · AIR 1982 AP 375 : (1982) 1 APLJ 223
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 10(3), 12
High Courts22 Dec 1981
Hyderabad Vanaspathi Ltd. and Others Vs Registrar of Companies and Others
Andhra Pradesh High Court · (1986) 59 CompCas 654
Companies (Acceptance of Deposits) Rules, 1975 — Rule 10, 11, 3(2)Companies Act, 1956 — Section 614A(2)Criminal Procedure Code, 1973 (CrPC) — Section 468, 472
High Courts22 Dec 1981
N. Kullayyappa and Another Vs N. Dastagiri Saheb
Andhra Pradesh High Court · AIR 1982 AP 154
Civil Procedure Code, 1908 (CPC) — Section 11, 47Contract Act, 1872 — Section 74
High Courts15 Dec 1981
Nathooram Kapoor Vs E. Harbansilal Tuli (Deceased by Lrs.) and Others
Andhra Pradesh High Court · AIR 1982 AP 278
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 22Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Rules, 1961 — Rule 19Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, 115
High Courts14 Dec 1981
Tej Bahadur Dube Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1985) 152 ITR 476 : (1985) 23 TAXMAN 447
Income Tax Act, 1961 — Section 132, 132(1), 132(5), 132B
High Courts13 Dec 1981
Budda Veeraiah and Others Vs K. Lakshminarasimha Reddy and Others
Andhra Pradesh High Court · AIR 1982 AP 380 : (1982) 1 APLJ 244
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts10 Dec 1981
Andhra Steel Corporation Ltd. Vs The Commercial Tax Officer, Company Circle, Visakhapatnam
Andhra Pradesh High Court · (1982) 51 STC 265
Andhra Pradesh General Sales Tax Act, 1957 — Section 14(1), 14(4)Constitution of India, 1950 — Article 226
High Courts10 Dec 1981
P. Srinivasa Murthy and Others Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (1982) 2 APLJ 1
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 107
High Courts09 Dec 1981
K. Ramachandra Reddy Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1982 AP 137
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) (Amendment) Act, 1977 — Section 7(5)Land Acquisition Act, 1894 — Section 18
High Courts07 Dec 1981
Meda Seshaiah Setty Vs Director of Medical and Health Services and Others
Andhra Pradesh High Court · AIR 1982 AP 149
Constitution of India, 1950 — Article 226, 229