Andhra Pradesh High Court Judgments 1980

Andhra Pradesh Co-operative Societies Act, 1964 — Section 126Andhra Pradesh Co-operative Societies Rules, 1964 — Rule 52Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, Order 7 Rule 11, 80

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High Courts08 Dec 1980Dismissed

Nedduri Konda Reddy Vs Maddirala Chennaiah

Andhra Pradesh High Court · AIR 1981 AP 313

Civil Procedure Code Amendment Act, 1976 — Section 79Civil Procedure Code, 1882 — Section 440, 462, 463Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1, Order 32 Rule 10, Order 32 Rule 11, Order 32 Rule 12, Order 32 Rule 13

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High Courts05 Dec 1980

G. Pravimala Sundari Bai Vs Guduri Premaratnam and Another

Andhra Pradesh High Court · AIR 1981 AP 87 : (1981) 1 ALT 80

Divorce Act, 1869 — Section 22, 24, 25

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High Courts04 Dec 1980Dismissed

B. Sambasiva Rao and Another Vs R.T.A., Guntur and Others

Andhra Pradesh High Court · AIR 1981 AP 221

Andhra Pradesh State Transport Appellate Tribunal Rules, 1971 — Rule 2, 6, 6(2)Motor Vehicles Act, 1939 — Section 54(3), 57(2), 57(3), 64

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High Courts03 Dec 1980

The State of Andhra Pradesh Vs Parasu Kuppuswamy Chetty and Sons

Andhra Pradesh High Court · (1981) 48 STC 1

Andhra Pradesh General Sales Tax Act, 1957 — Section 1(2), 10, 11, 14, 16Central Sales Tax Act, 1956 — Section 2, 6(1A), 8, 9, 9(2)

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High Courts29 Nov 1980

Jangala Haranadh Babu Vs Assistant Collector of Central Excise, Vijaywada and Others

Andhra Pradesh High Court · (1980) 11 AP CK 0010

Gold (Control) Act, 1968 — Section 16(3), 71, 8(3)

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High Courts27 Nov 1980Dismissed

A.V. Subrahmanyam and Others Vs C. Venkataramanamma and Others

Andhra Pradesh High Court · AIR 1981 AP 147

Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 11, 11(2), 11(3), 11(4)Civil Procedure Code, 1908 (CPC) — Order 18 Rule 1, 115Constitution of India, 1950 — Article 320(3)

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High Courts26 Nov 1980Dismissed

M. Gopaiah Vs Sri Malleswara Swami Labour Contract Co-operative Society Ltd. and Others

Andhra Pradesh High Court · AIR 1981 AP 182

Andhra Pradesh High Court Rules — Rule 17, 24, 41Constitution of India, 1950 — Article 133(1), 225, 226

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High Courts22 Nov 1980Dismissed

M. Ramana Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · AIR 1981 AP 307

Andhra Pradesh University Rules — Rule 4, 5Constitution of India, 1950 — Article 14, 226

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High Courts21 Nov 1980

Standard Packagings Vs Union of India and Another

Andhra Pradesh High Court · (1983) 12 ELT 786

Central Excises and Salt Act, 1944 — Section 3

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High Courts21 Nov 1980Dismissed

Land Acquisition Officer, Khammam Vs Katta Venkaiah and Others

Andhra Pradesh High Court · AIR 1981 AP 310

Constitution of India, 1950 — Article 31(B)Land Acquisition Act, 1894 — Section 23, 23(1), 4(1), 54

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High Courts17 Nov 1980

Central Wines Vs Special Commercial Tax Officer, Intelligence, Hyderabad-I, Secunderabad

Andhra Pradesh High Court · (1982) 49 STC 83

Andhra Pradesh General Sales Tax Act, 1957 — Section 2(1), 3(1), 30A, 30B, 5

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High Courts06 Nov 1980

T.A. Lakshmi Narasamba Vs T. Sundaramma and Others

Andhra Pradesh High Court · AIR 1981 AP 88 : (1981) 1 APLJ 1

Hindu Adoptions and Maintenance Act, 1956 — Section 18, 19, 21, 22, 22(1)Transfer of Property Act, 1882 — Section 39

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High Courts05 Nov 1980

Abdul Hammed Khan and Others Vs Father Khan and Others

Andhra Pradesh High Court · AIR 1981 AP 316 : (1981) 1 APLJ 86

Andhra Pradesh Civil Rules of Practice and Circular Orders, 1990 — Rule 129(A)Andhra Pradesh High Court Appellate Side Rules, 1958 — Rule 10(14), 34, 70(1), 70(10), 70(11)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 47 Rule 3

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Andhra Pradesh High Court judgments, 1980