COURT ARCHIVE

Andhra Pradesh High Court judgments, 1980

122 judgments · page 2 of 7

High Courts04 Nov 1980Dismissed

Jamuna Bai Vs M. Appa Rao and Others

Andhra Pradesh High Court · (1981) ACJ 524 : AIR 1981 AP 186 : (1981) 1 ALT 41

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Limitation Act, 1963 — Section 5Motor Vehicles Act, 1939 — Section 110(1), 110A, 110A(3), 111, 111A

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High Courts03 Nov 1980Dismissed

B. Ramabhadra Raju Vs Raghunanda Laxminarasamma and Others

Andhra Pradesh High Court · AIR 1981 AP 59 : (1982) 1 AnWR 228

Rice Milling Industry (Regulation and Licensing) Rules, 1959 — Rule 4, 4(1)Rice Milling Industry (Regulation) Act, 1958 — Section 5, 6, 6(1), 6(3), 7(1)

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High Courts03 Nov 1980

Commissioner of Income Tax Vs Indore Samachar

Andhra Pradesh High Court · (1983) 139 ITR 266

Income Tax Act, 1961 — Section 271(1)

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High Courts31 Oct 1980Allowed

Venugopala Rice Mill and Others Vs Secretary, Agricultural Market Committee, Palakol and Another

Andhra Pradesh High Court · AIR 1981 AP 189 : (1981) 1 AnWR 313 : (1981) 1 APLJ 157

Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 12, 12(1), 12(2), 7(1)Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 3

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High Courts24 Oct 1980

S.M.P. Private Limited Vs The State

Andhra Pradesh High Court · (1981) CriLJ 764

Insecticides Act, 1968 — Section 24, 24(3), 24(4), 27, 29(1)

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High Courts22 Oct 1980Dismissed

J.J. Shankar Vs W.M. Ismail

Andhra Pradesh High Court · AIR 1981 AP 336 : (1981) 1 APLJ 38

Civil Procedure Code, 1908 (CPC) — Section 51

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High Courts10 Oct 1980

Y. Annapurnamma Vs Co-operative Sub-registrar and Others

Andhra Pradesh High Court · (1981) CriLJ 1599

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High Courts10 Oct 1980

Ushodaya Publications (P) Ltd. and Others Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · AIR 1981 AP 109

Constitution of India, 1950 — Article 14, 19, 19(1), 19(2), 226Newspaper (Price and Page) Act, 1956 — Section 3, 3(1)

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High Courts09 Oct 1980Allowed

A.V. Ramana and Others Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · AIR 1981 AP 55

Constitution of India, 1950 — Article 133, 371D, 371D(2)

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High Courts09 Oct 1980

Vemulapalli China Kondayya and Others Vs District Collector, West Godavari District, Eluru and Others

Andhra Pradesh High Court · AIR 1981 AP 62

Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 2, 3, 3(1), 3(2), 3(3)Andhra Pradesh General Clauses Act, 1891 — Section 3, 3(22)

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High Courts09 Oct 1980Allowed

Karnati Sriramulu Vs J.A. Qureshi and Others

Andhra Pradesh High Court · AIR 1981 AP 69

Provincial Insolvency Act, 1920 — Section 49, 49(1), 49(2)

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High Courts03 Oct 1980

I.C. Chittaranjan Dass Vs State Special Police Establishment

Andhra Pradesh High Court · (1981) CriLJ 495

Prevention of Corruption Act, 1988 — Section 5(1), 5(2)

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High Courts01 Oct 1980Allowed

A. Manibhushana Rao Vs Alapati Suryakantam

Andhra Pradesh High Court · AIR 1981 AP 58

Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 122Penal Code, 1860 (IPC) — Section 302

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High Courts30 Sept 1980

Shree Farm Chemicals Pvt. Ltd. Vs Baba Rao Tulshiram Sande and Others Pesticides And Breweries Ltd. Vs Shree Farm Chemicals Pvt. Ltd. Baba Rao Tulshiram Sande Vs Shree Farm Chemicals Pvt. Ltd. Central Paints Ltd. Vs Shree Farm Chemicals Pvt. Ltd.

Andhra Pradesh High Court · (1983) 53 CompCas 729

Companies Act, 1956 — Section 187, 391, 391(1), 391(2), 392

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High Courts23 Sept 1980

The State of Andhra Pradesh and Others Vs D. Vittal Goud

Andhra Pradesh High Court · AIR 1981 AP 42

Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 10(2), 13, 13(2), 14, 14(2)Civil Procedure Code, 1908 (CPC) — Section 115Mineral Concession Rules, 1949 — Rule 40

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High Courts19 Sept 1980Dismissed