COURT ARCHIVE

Andhra Pradesh High Court judgments, 1980

122 judgments · page 7 of 7

High Courts23 Jan 1980Allowed

Kopparan Venkatappa Chetty and Others Vs Udaysankar Royal Varu and Others

Andhra Pradesh High Court · AIR 1981 AP 34

Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 4, 4(1), 4(2), 51(1), 62Evidence Act, 1872 — Section 32(3)Motor Vehicles Act, 1988 — Section 64

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High Courts22 Jan 1980Dismissed

State of Andhra Pradesh Vs Penumatsa Venkata Raju

Andhra Pradesh High Court · AIR 1981 AP 22

Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 20(3)Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Rules, 1974 — Rule 16(9)

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