COURT ARCHIVE

Andhra Pradesh High Court judgments, 2023

227 judgments · page 1 of 12

High Courts29 Dec 2023Disposed Of

Chunduru Siva Surya Venkata Srinivas S/o Sri Chunduru Mallayya Panthulu Vs State Of Andhra Pradesh Rep. By ItsInspector Of Police, CID, R.O., Visakhapatnam Through Rep. By Its Special Public Prosecutor, High Court Of Judicature Of Andhra Pradesh At Amaravati.

Andhra Pradesh High Court · (2023) 12 AP CK 0029

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 120B, 406, 408, 409, 420, 468, 471, 477A>Andhra Pradesh Protection Of Depositors Of Financial Establishment Act, 1999 & Andhra Pradesh Protection of Depositors Of Financial Establishment Act, 1999 &mash; Section 5Code Of Criminal Procedure, 1973 — Section 41A

High Courts29 Dec 2023Dismissed

Nandyala Ramananda Reddy Vs State Of Andhra Pradesh Rep. By Its Public Prosecutor

Andhra Pradesh High Court · (2023) 12 AP CK 0028

Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(x)Indian Penal Code, 1860 — Section 34, 323, 324Code Of Criminal Procedure, 1973 — Section 235(2), 313, 388

High Courts29 Dec 2023Dismissed

Alapati Rajendra Prasad Vs Meduri Usha Rani

Andhra Pradesh High Court · (2023) 12 AP CK 0026

Negotiable Instruments Act, 1881 — Section 13

High Courts28 Dec 2023Dismissed

Mullapalyam Armugam Vs Ippagunta Uma Devi & Others

Andhra Pradesh High Court · (2023) 12 AP CK 0024

Code Of Civil Procedure, 1908 — Order 21 Rule 58(2)

High Courts26 Dec 2023Partly Allowed

Kommuru Srinivasa Rao Vs Ganapathiraju Appala Narasimha Raju And 2 Others

Andhra Pradesh High Court · (2023) 12 AP CK 0018

Motor Vehicles Act, 1988 — Section 166, 171Indian Penal Code, 1860 — Section 337, 338

High Courts26 Dec 2023Dismissed/ Partly Allowed

A.P.S.R.T.C., Rep. By Its Managing Director, Musheerabad, Hyderabad & Ors. Vs Kasunuru Moshe, S/o.Daveedu, Muslim & Ors.

Andhra Pradesh High Court · (2023) 12 AP CK 0017

Motor Vehicles Act, 1988 — Section 166, 171

High Courts23 Dec 2023Allowed

Patya Dhanalaxmi Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2023) 12 AP CK 0014

Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B)

High Courts23 Dec 2023Allowed

Sangadala Rajesh Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2023) 12 AP CK 0013

Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C)

High Courts23 Dec 2023Disposed Of

S K Parveen Begum Vs Shriram City Union Finance Limited & Others

Andhra Pradesh High Court · (2023) 12 AP CK 0011

Code Of Civil Procedure, 1908 — Section 60Code Of Civil Procedure, 1908 — Order 21 Rule 48

High Courts12 Dec 2023Disposed Of

Chittem Venkata Durga Prasad Rao Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2023) 12 AP CK 0008

Code Of Criminal Procedure, 1973 — Section 41A, 156(3), 438Indian Penal Code, 1860 — Section 34, 406, 420, 423, 468, 471Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 4, 5

High Courts12 Dec 2023Allowed

G.Gurumurthy Vs State Of Andhra Pradesh, Represented By Its Principal Secretary(Revenue), A.P.Secretariat, Velagapudi, Guntur District, Amaravathi & Others

Andhra Pradesh High Court · (2023) 12 AP CK 0007

High Courts12 Dec 2023Dismissed

Jarsing Venkata Rao Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2023) 12 AP CK 0002

Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B)

High Courts16 Nov 2023Disposed Of

Sagam Venkata Narayana Reddy Vs State Of Andhra Pradesh & Others

Andhra Pradesh High Court · (2023) 11 AP CK 0011

High Courts10 Nov 2023Disposed Of

M Suguna Devi Vs T Raikab Chand (Died) & Others

Andhra Pradesh High Court · (2023) 11 AP CK 0015

Code Of Civil Procedure, 1908 — Section 151Code Of Civil Procedure, 1908 — Order 9, Rule 9

High Courts10 Nov 2023Disposed Of

A Inna Reddy Vs J Syamala Rao,I.A.S & Others

Andhra Pradesh High Court · (2023) 11 AP CK 0013

High Courts10 Nov 2023Disposed Of

I Jagannadham Vs Ajana Sinha, I.P.S & Others

Andhra Pradesh High Court · (2023) 11 AP CK 0012

Contempt Of Courts Act, 1971 — Section 10, 11, 12Central Civil Services (Pension) Rules, 1972 — Rule 17, 18, 19, 20

High Courts03 Nov 2023Dismissed

K. Lakshmana Rao Vs Nallani Sai Babu

Andhra Pradesh High Court · (2023) 11 AP CK 0001

Code Of Civil Procedure, 1908 — Section 96Negotiable Instruments Act, 1881 — Section 118Code Of Civil Procedure, 1908 — Order 41 Rule 1

High Courts02 Nov 2023Allowed

Bommidi Rajesh Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2023) 11 AP CK 0004

Code Of Criminal Procedure, 1973 — Section 437, 439

High Courts27 Oct 2023Disposed Of

Poosarla Madhusudhana Rao & Others Vs State Of Andhra Pradesh & Others

Andhra Pradesh High Court · (2023) 10 AP CK 0020

Andhra Pradesh Land Encroachment Act, 1905 — Section 6, 7, 10Constitution Of India, 1950 — Article 21, 226, 300(A)

High Courts27 Oct 2023Disposed Of

Sankati Ramadevi & Others Vs State & Others

Andhra Pradesh High Court · (2023) 10 AP CK 0019

Indian Penal Code, 1860 — Section 147, 148, 149, 302, 506Constitution Of India, 1950 — Article 14, 21, 226