High Courts28 Dec 2021Allowed/ Partly Allowed
Uppara Veerendra & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2021) 12 AP CK 0007
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2021
125 judgments · page 1 of 7
High Courts24 Dec 2021Allowed
Siddamurthy Bhanu Pratap Reddy Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2021) 12 AP CK 0006
Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 34, 255, 260, 419, 420, 468, 471
High Courts24 Dec 2021Allowed
Rentapalli Anand Mary Vs Kankipati Kalyan Babu @ Kalyan & Others
Andhra Pradesh High Court · (2021) 12 AP CK 0004
Indian Penal Code, 1860 — Section 34, 109, 307, 342, 376, 417, 420Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts23 Dec 2021Allowed
Yella Babu Rao Vs Airport Baptist Church
Andhra Pradesh High Court · (2021) 12 AP CK 0003
High Courts20 Dec 2021Disposed Of
The Vs Mandir In Ulavapadu Gramc
Andhra Pradesh High Court · (2021) 12 AP CK 0002
High Courts20 Dec 2021Disposed Of
Dabba Yesuratnarn Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2021) 12 AP CK 0001
Andhra Pradesh (SC, ST 7 BCs) Regulation Of issue Of Community Certificates Act, 1993 — Section 5Constitution Of India, 1950 — Article 136, 226
High Courts15 Dec 2021Allowed/ Disposed Of
Kilaru Janardhana Rao Vs Vs Kilaru Sindusha
Andhra Pradesh High Court · (2021) 12 AP CK 0005
High Courts26 Nov 2021Allowed
Bhogi Nagabhushana Rao Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2021) 11 AP CK 0019
Code Of Criminal Procedure, 1973 — Section 397, 401, 457Indian Penal Code, 1860 — Section 188, 270, 273Andhra Pradesh Prohibition Act, 1995 — Section 13E
High Courts26 Nov 2021Dismissed
Aravind Kumar Vs Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2021) 11 AP CK 0018
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(c)
High Courts25 Nov 2021Disposed Of
Yesoda Bai R Vs Goli Sarath Babu Sarath Reddy
Andhra Pradesh High Court · (2021) 11 AP CK 0017
High Courts25 Nov 2021Disposed Of
Dwaram Raghavi Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2021) 11 AP CK 0016
High Courts19 Nov 2021Allowed
Maragani Saikumar Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2021) 11 AP CK 0015
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(b)(ii)(B)
High Courts19 Nov 2021Disposed Of
M.Fazul Rehaman Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2021) 11 AP CK 0014
Andhra Pradesh Revised Pension Rules, 1980 &Mdash; Rule 52(1)
High Courts19 Nov 2021Disposed Of
G.V. Krishna Murthy Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2021) 11 AP CK 0013
Andhra Pradesh Revised Pension Rules, 1980 &Mdash; Rule 52(1)
High Courts19 Nov 2021Disposed Of
V.C. Obulesu Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2021) 11 AP CK 0012
Andhra Pradesh Revised Pension Rules, 1980 &Mdash; Rule 52(1)
High Courts19 Nov 2021Disposed Of
Tata International Limited Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2021) 11 AP CK 0011
Revenue Recovery Act, 1890 — Section 8, 17Constitution Of India, 1950 — Article 226
High Courts19 Nov 2021Dismissed
K. Krishnaveni 2 Ors. Vs K. Anwar Basha Anr
Andhra Pradesh High Court · (2021) 11 AP CK 0010
High Courts12 Nov 2021Disposed Of
Naveen Kumar Agarwal Vs K Kamala
Andhra Pradesh High Court · (2021) 11 AP CK 0009
Contempt Of Courts Act, 1971 — Section 2(b), 10, 11, 12, 20Constitution Of India, 1950 — Article 129, 142(2), 215
High Courts12 Nov 2021Allowed
T.Lakshmi Theresamma Vs Greater Visakhapatnam
Andhra Pradesh High Court · (2021) 11 AP CK 0008
Registration Act, 1908 — Section 22AConstitution Of India, 1950 — Article 14, 16, 21, 48A, 51A(g), 226, 300A
High Courts11 Nov 2021Allowed
N Nawas Vs Station House Officer
Andhra Pradesh High Court · (2021) 11 AP CK 0007
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(c), 25, 37