High Courts31 Dec 2010Allowed
Arasavalli Tejaswari Vs Arasavalli Gopala Rao
Andhra Pradesh High Court · (2011) 3 CivCC 346
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2010
1,079 judgments · page 1 of 54
High Courts31 Dec 2010Dismissed
Regu Maheswara Rao Vs Vhyricherla Kishore Chandra Surayanarayana Deo and Others
Andhra Pradesh High Court · (2011) 2 ALD 536
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 341, 342, 366Evidence Act, 1872 — Section 11, 35, 45, 47, 61
High Courts31 Dec 2010
Neelapooja Rajagopalchary Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (2011) 1 ALD(Cri) 362
Criminal Procedure Code, 1973 (CrPC) — Section 357(3)Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts31 Dec 2010Allowed
State of Andhra Pradesh and Another Vs M/s. J.K. Traders of Ramakrishna
Andhra Pradesh High Court · (2011) 2 ALD 580
Civil Procedure Code, 1908 (CPC) — Section 34Commissions of Inquiry Act, 1952 — Section 3, 3(1)Constitution of India, 1950 — Article 19, 19(1), 21, 226, 294
High Courts31 Dec 2010
State of Andhra Pradesh Vs J.K. Traders of Ramakrishna 70MM Theatre N.T.R. Estates, Abids G. Malleswara Rao Vs J.K. Traders of Ramakrishna 70MM Theatre N.T.R. Estates, Abids and The State of Andhra Pradesh
Andhra Pradesh High Court · (2011) 2 ALD 580
Civil Procedure Code, 1908 (CPC) — Section 34Commissions of Inquiry Act, 1952 — Section 3Constitution (Forty-Fourth Amendment) Act, 1978 — Section 1, 6
High Courts31 Dec 2010
Suraneni Lakshmi Vs B. Venkata Durga Rao and Another
Andhra Pradesh High Court · (2011) 2 ALT 501 : (2012) 1 CivCC 364
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Specific Relief Act, 1963 — Section 31, 34
High Courts30 Dec 2010Allowed
Smt. Nune Varalakshmi Vs The Joint Collector and Others
Andhra Pradesh High Court · (2010) 12 AP CK 0124
Essential Commodities Act, 1955 — Section 6A
High Courts30 Dec 2010
Asian Peroxides Limited and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2011) 39 VST 529
Andhra Pradesh General Sales Tax Act, 1957 — Section 6AAndhra Pradesh Value Added Tax Rules, 2005 — Rule 1, 11, 2, 20, 20(2)Central Excise Rules, 1944 — Rule 57F(4A)
High Courts30 Dec 2010
M/s. Sai Tirumala Papers Private Limited Vs The Commercial Tax Officer
Andhra Pradesh High Court · (2011) 41 VST 290
Andhra Pradesh Value Added Tax Rules, 2005 — Rule 60Central Sales Tax (Andhra Pradesh) Rules, 1957 — Rule 12, 15Central Sales Tax Act, 1956 — Section 9(2)
High Courts30 Dec 2010
Nadakudi Vara Prasad Vs State of A.P.
Andhra Pradesh High Court · (2012) 2 ALT(Cri) 29
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 302, 307, 326, 34
High Courts30 Dec 2010Dismissed
Flemingo (DFS) Private Limited Vs The Commissioner of Customs
Andhra Pradesh High Court · (2011) 6 ALT 256 : (2011) 185 ECR 30
Constitution of India, 1950 — Article 127, 14, 19(1), 226Customs Act, 1962 — Section 108, 122A, 129A, 58(1), 72(1)Income (Investigation Commission) Act, 1947 — Section 8(5)
High Courts30 Dec 2010
Gandla Panagari Sailu Vs The State of A.P.
Andhra Pradesh High Court · (2011) 1 ALD(Cri) 751
Criminal Procedure Code, 1973 (CrPC) — Section 374(2), 428Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts30 Dec 2010
Sri Balaji Flour Mills Vs The Commercial Tax Officer and Others
Andhra Pradesh High Court · (2011) 40 VST 150
Andhra Pradesh General Sales Tax Act, 1957 — Section 2, 2(4), 4, 4AAndhra Pradesh Value Added Tax Act, 2005 — Section 17(2), 17(3), 17(4), 2(21), 2(4)Andhra Pradesh Value Added Tax Rules, 2005 — Rule 25(1), 25(5), 3, 52, 59
High Courts30 Dec 2010Allowed
K. Bharath Vs The Collector (Civil Supplies) and Others
Andhra Pradesh High Court · (2011) 2 ALD 520
High Courts30 Dec 2010Allowed
Bollarapu Gangaram Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2011) 2 Crimes 759
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2), 428Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 300, 302, 304, 84
High Courts29 Dec 2010
Dr. K. Subbaiah Vs C.N. Krishnamacharlu and Others
Andhra Pradesh High Court · (2011) 4 ALD 167 : (2011) 2 ALT 516
High Courts29 Dec 2010Dismissed
A. Sadanand Vs Syndicate Bank and P. Vasantha Krishna, Regional Manager, Syndicate Bank
Andhra Pradesh High Court · (2010) 12 AP CK 0116
Constitution of India, 1950 — Article 226, 311(2)
High Courts29 Dec 2010Allowed
Syed Fakruddin and Others Vs K.S.S.B. Rukruddin Ahammed Hussain and Another
Andhra Pradesh High Court · (2011) 1 ALD(Cri) 776
High Courts29 Dec 2010Dismissed
Nizam''s Institute of Medical Sciences and Others Vs Government of Andhra Pradesh, Medical, Health and Family Welfare Department and Others
Andhra Pradesh High Court · AIR 2011 AP 48 : (2011) 1 ALD 740 : (2011) 1 ALT 209
Constitution of India, 1950 — Article 141
High Courts29 Dec 2010Allowed
Kandriga Subba Reddy and Others Vs Govt., of A.P. and Others
Andhra Pradesh High Court · (2011) 1 ALT 648
Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 11, 15(1), 5, 5(2), 7