High Courts31 Dec 2014Dismissed
APSRTC and Others Vs Cheede Atchayamma and Others
Andhra Pradesh High Court · (2014) 12 AP CK 0122
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2014
1,932 judgments · page 1 of 97
High Courts31 Dec 2014
S. Lakshmi and Others Vs Reliance Builders and Others
Andhra Pradesh High Court · (2015) 5 ALD 402 : (2015) 6 ALT 265
Arbitration and Conciliation Act, 1996 — Section 11, 13(2)(i), 16, 17, 17(1)Civil Procedure Code, 1908 (CPC) — Order 18 Rule 5, Order 23 Rule 1, Order 23 Rule 23, Order 7 Rule 11, 10Constitution of India, 1950 — Article 136, 141, 226, 227
High Courts31 Dec 2014
Rain CII Carbon (Vizag) Limited Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 12 AP CK 0093
Andhra Pradesh Electricity Reforms Act, 1998 — Section 13, 52Electricity (Supply) Act, 1948 — Section 43-A, 4-AElectricity Act, 2003 — Section 174, 178, 185, 25, 26
High Courts31 Dec 2014
KMK Event Management Ltd. Vs The Commissioner of Commercial Taxes
Andhra Pradesh High Court · (2015) 60 APSTJ 106 : (2015) 79 VST 261
Andhra Pradesh Value Added Tax Act, 2005 — Section 20, 21, 21(1), 21(7), 31
High Courts31 Dec 2014
The Prudential Cooperative Bank Ltd. Vs The A.P. Cooperative Tribunal
Andhra Pradesh High Court · (2015) 4 ALD 270 : (2015) 5 ALT 595
Andhra Pradesh Co-operative Societies Act, 1964 — Section 117, 12A, 13, 130, 16Andhra Pradesh Mutually Aided Co-operative Societies Act, 1995 — Section 36, 37Constitution of India, 1950 — Article 14, 226
High Courts31 Dec 2014
P. Pushpamala Reddy Vs Janga Raghava Reddy
Andhra Pradesh High Court · (2015) 3 ALD 508 : (2015) 4 ALT 447
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227
High Courts31 Dec 2014
P. Harsha Vardhan Vs Government of India, Ministry of Health and Family Welfare
Andhra Pradesh High Court · AIR 2015 AP 90 : (2015) 3 ALD 570 : (2015) 4 ALT 450
Constitution of India, 1950 — Article 14, 226Indian Medical Council Act, 1956 — Section 33
High Courts30 Dec 2014
P.V. Purushottam Rao Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 2 ALD(Cri) 121
Andhra Pradesh Prohibition Act, 1995 — Section 8(b)(ii)Criminal Procedure Code, 1973 (CrPC) — Section 157, 172, 173, 319
High Courts30 Dec 2014
The New India Assurance Co. Ltd. Vs Pulliachari and Others
Andhra Pradesh High Court · (2015) 1 AnWR 709
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 41Criminal Procedure Code, 1973 (CrPC) — Section 162Evidence Act, 1872 — Section 145, 155 (3), 157, 3
High Courts30 Dec 2014
Vadiakonda Sateesh Vs The State of Telangana and Others
Andhra Pradesh High Court · (2015) 2 ALD(Cri) 335 : (2015) 2 ALT 770
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 109, 497
High Courts30 Dec 2014
Buragommula Anjaneyulu Vs Katragadda Seetha Ramanjaneyulu and Others
Andhra Pradesh High Court · (2015) 6 ALT 252
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 104, Order 21 Rule 105, Order 21 Rule 35, Order 21 Rule 58
High Courts30 Dec 2014
S. Shyamala Reddy and Others Vs Hindustan Petroleum Corporation Limited and Others
Andhra Pradesh High Court · (2015) 4 ALD 380 : (2015) 2 ALT 812
Civil Procedure Code, 1908 (CPC) — Section 141, 79Constitution of India, 1950 — Article 300
High Courts30 Dec 2014
Jai Shankar Vs The Commissioner of Endowments, Government of A.P. and Others
Andhra Pradesh High Court · (2015) 4 ALD 22 : (2015) 4 ALT 523
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 2, 37, 37(1), 37(3)(a), 38
High Courts30 Dec 2014
GMR Hotels and Resorts Ltd. Vs The Union of India
Andhra Pradesh High Court · (2015) 318 ELT 80
High Courts30 Dec 2014
S. Timmaiah Vs The State of Andhra Pradesh
Andhra Pradesh High Court · AIR 2015 AP 78 : (2015) 4 ALD 534 : (2015) 3 ALT 368
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 15, 15(1), 15(2), 17, 17(2)Constitution of India, 1950 — Article 13(2), 14, 16, 25, 26
High Courts29 Dec 2014
Kanchumanu Venkateswara Rao Vs Chukka Raja Reddy
Andhra Pradesh High Court · (2015) 3 ALD 367 : (2015) 4 ALT 507
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2)(1), 22
High Courts29 Dec 2014Disposed off
State of Andhra Pradesh Vs Byreddy Siddarth Reddy
Andhra Pradesh High Court · (2015) 2 ALD(Cri) 437
Criminal Procedure Code, 1973 (CrPC) - Section 439(2)Penal Code, 1860 (IPC) - Section 109 120(b) 147 148 149Prevention of Corruption Act, 1988 - Section 13(1)(d) 13(2)
High Courts29 Dec 2014
Gopal Agarwal Vs The Commissioner of Customs and Central Excise and Others
Andhra Pradesh High Court · (2015) 3 ALD 451 : (2015) 4 ALT 570 : (2015) 324 ELT 62 : (2015) 33 GSTR 479
Central Excises and Salt Act, 1944 — Section 11-AA
High Courts27 Dec 2014
Gogineni Gnana Jyothi Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 3 ALD 530 : (2015) 2 ALT 663
High Courts27 Dec 2014
Obili Kusumar Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 2 ALD 628 : (2015) 4 ALT 532