High Courts27 Dec 2014

State Vs D. Anjaiah

Andhra Pradesh High Court · (2014) 12 AP CK 0054

Evidence Act, 1872 — Section 114(e)Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 11, 13, 13(1)(d), 13(1)(d)(i)(ii), 13(2)
High Courts24 Dec 2014

P. Durga Reddy Vs B. Yadi Reddy

Andhra Pradesh High Court · (2015) 4 ALD 420 : (2016) 2 ALT 63

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151, 152, 153Specific Relief Act, 1963 — Section 31