Andhra Pradesh High Court Judgments 1969

High Courts31 Dec 1969

Pithana Apprao Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · AIR 1970 AP 318

Andhra Pradesh Slum Improvement (Acquisition of Land) Act, 1956 — Section 15, 3, 3(1), 4, 6Constitution of India, 1950 — Article 14, 31(2)

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High Courts29 Dec 1969

Government of Andhra Pradesh and Others Vs Durga Suryanarayna

Andhra Pradesh High Court · AIR 1971 AP 192

Andhra Pradesh Motor Vehicles Rules, 1964 — Rule 163Motor Vehicles Act, 1939 — Section 44, 44(2), 68(1)

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High Courts29 Dec 1969

K. Parvathamma Vs The Commissioner of Excise (Board of Revenue), Govt. of Andhra Pradesh, Hyderabad and Others

Andhra Pradesh High Court · AIR 1970 AP 333 : (1970) 1 APLJ 471

Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 47Hyderabad Land Revenue Act, 1317 — Section 138

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High Courts29 Dec 1969

S.N. Sharma and Others Vs The State

Andhra Pradesh High Court · (1971) CriLJ 1056

Criminal Procedure Code, 1898 (CrPC) — Section 435

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High Courts27 Dec 1969

Commissioner of Income Tax Vs B. Gopalakrishna Murthy

Andhra Pradesh High Court · (1971) 79 ITR 333

Income Tax Act, 1922 — Section 7(1)

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High Courts26 Dec 1969Dismissed

Assistant Collector, Central Excise Vs Nizam Sugar Factory Ltd.

Andhra Pradesh High Court · (1978) 2 ELT 489

Central Excise Rules, 1944 — Rule 175, 175(3)

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High Courts24 Dec 1969

Commissioner of Income Tax Vs Kesarimal Hirachand

Andhra Pradesh High Court · (1971) 81 ITR 693

Income Tax Act, 1922 — Section 26A

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High Courts16 Dec 1969

The Public Prosecutor Vs Babulal

Andhra Pradesh High Court · AIR 1971 AP 345

Criminal Procedure Code, 1898 (CrPC) — Section 517Customs Act, 1962 — Section 123, 135Defence of Indian Rules, 1962 — Rule 126(Q)

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High Courts05 Dec 1969

Salam, Abood Vs The Gift-tax Officer, Income Tax Cum Wealth Tax, Hyderabad

Andhra Pradesh High Court · AIR 1970 AP 381 : (1971) 81 ITR 688

Gift Tax Act, 1958 — Section 3

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High Courts03 Dec 1969Dismissed

The State of Andhra Pradesh Vs Sri Satyanarayana Cloth Dyeing and Printing (Kalamkari) Labour Works

Andhra Pradesh High Court · (1970) 26 STC 18

Andhra Pradesh General Sales Tax Act, 1957 — Section 41

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High Courts03 Dec 1969

G.P.V.A. Subrhmanyam and Others Vs Commissioner, Corporation of Hyderabad

Andhra Pradesh High Court · AIR 1970 AP 332 : (1970) 2 AnWR 152 : (1971) 4 APLJ 307

Hyderabad Municipal Corporation Act, 1956 — Section 252

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High Courts03 Dec 1969

The Premier Insurance Co. Ltd., Madras Vs Gokar Ranfaraju and Others

Andhra Pradesh High Court · AIR 1970 AP 310

Motor Vehicles Act, 1939 — Section 110, 96(2)

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High Courts26 Nov 1969

Rambhotla Ramanna by power of Attorney holder, T.V. Ramanujarao Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · AIR 1971 AP 196

Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 123

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High Courts25 Nov 1969

Palacharala Hymavathamma Vs Revenue Divisional Officer, Parvatipuram and Others

Andhra Pradesh High Court · AIR 1971 AP 103

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High Courts17 Nov 1969

Sri Venkateswara Rice Mill Vs The Special Commercial Tax Officer (Evasions) and Others

Andhra Pradesh High Court · (1970) 2 AnWR 367 : (1970) 26 STC 208

Andhra Pradesh General Sales Tax Act, 1957 — Section 32, 32(1)(a)

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High Courts05 Nov 1969

Y. Rajan Vs Income Tax Officer, (A) Ward

Andhra Pradesh High Court · (1970) 77 ITR 839

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139(2), 147, 148, 34

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High Courts14 Oct 1969

Indian Detonators Ltd., Kukatpalli Vs Indian Detonators Ltd., Workers, Union and Others

Andhra Pradesh High Court · AIR 1970 AP 432

Industrial Disputes Act, 1947 — Section 19(3)

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High Courts10 Oct 1969

Tagoob Mohammad of Kanchili Vs The Commercial Tax Officer

Andhra Pradesh High Court · (1971) 28 STC 110

Central Sales Tax Act, 1956 — Section 14, 15

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High Courts04 Oct 1969

Yeleti Narayana Murty and Co. Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (1970) 26 STC 89

Central Sales Tax Act, 1956 — Section 3Constitution of India, 1950 — Article 286Sales of Goods Act, 1930 — Section 39

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High Courts23 Sept 1969Dismissed

Engineers and Traders Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1970) 25 STC 278

Andhra Pradesh General Sales Tax Act, 1957 — Section 2(h)

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Andhra Pradesh High Court judgments, 1969